Karnataka High Court
Smt Zarina W/O Sayed Haroon vs Smt. Meharunnisa W/O Sayyed Umar on 8 June, 2023
Bench: M.G.Umaj
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RP No. 100055 of 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 8TH DAY OF JUNE, 2023
BEFORE
THE HON'BLE MRS. JUSTICE M.G.UMA
REVIEW PETITION NO.100055/2022
BETWEEN:
1. SMT ZARINA W/O SAYED HAROON,
AGED ABOUT 55 YEARS, OCC: HOUSEHOLD,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTAR KANNADA - 581 334.
2. SAYED FAHAD S/O. SAYED HAROON,
AGE ABOUT 30 YEARS, OCC: BUSINESS,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST UTTARA KANNADA 581 334.
3. SAYED FAISAL S/O. SAYED HAROON,
AGE ABOUT 25 YEARS, OCC: BUSINESS,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST UTTARA KANNADA 581 334.
4. SMT. LUBANA SAYED D/O. SAYED HAROON,
AGE ABOUT 24 YEARS, OCC: STUDENT,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
Digitally DIST UTTARA KANNADA 581 334.
signed by
ROHAN
HADIMANI 5. SAMI SAYED S/O. SAYED HAROON,
T AGE ABOUT 19 YEARS, OCC: STUDENT,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST UTTARA KANNADA 581 334.
...PETITIONERS
(BY SRI. PRASHANT MATHAPATI.,ADVOCATE)
AND:
1. SMT. MEHARUNNISA W/O. SAYYED UMAR
AGE: 72 YEARS, OCC. HOUSEHOLD,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTAR KANNADA 581 334.
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RP No. 100055 of 2022
2. JAMAL AJAD S/O. SAYYED UMAR,
AGE 55 YEARS, OCC: BUSINESS,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
3. SMT. BATTUL W/O. AJIS KHAN,
AGE 52 YEARS, OCC: HOUSEHOLD,
R/O: SARALAGI, NEAR URDU SCHOOL,
TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
4. SMT. RAMIZA W/O. SHAFI SHAIKH,
AGE 50 YEARS, OCC: HOUSEHOLD,
R/O. HONAMAVU, TQ: KUMTA,
DIST: UTTARA KANNADA 581 332.
5. SMT. NOORJAHAN W/O. ABDUL RAHOOF MANIYAR,
AGE ABOUT 45 YEARS, OCC: HOUSEHOLD,
R/O: NOORANI MOHALLA, PO: CHANDAVARA,
TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
6. SMT. VAHID W/O. ASLAM KHAN,
AGE 43 YEARS, OCC: HOUSEHOLD,
R/O: SARALAGI, NEAR MASZID,
TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
7. SMT. SHAHID W/O. JABBAR SHAIKH,
AGE 40 YEARS, OCC: HOUSEHOLD,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
8. SMT. JABEEN W/O. MUBEEN SHAIKH,
AGE 31 YEARS, OCC: HOUSEHOLD,
R/O: KODI, NEAR MASZID,
TQ: KUNDAPURA, DIST: UDUPI - 576 201.
9. SMT. SAPURABHI W/O. SAYED KARIM,
AGE ABOUT 67 YEARS, OCC: HOUSEHOLD,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
10. SMT. SHAHAJADI W/O. SAYED HANIFSHA,
AGE ABOUT 65 YEARS, OCC: HOUSEHOLD,
R/O: BUNDER ROAD, TQ: HONNAVAR,
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RP No. 100055 of 2022
DIST: UTTARA KANNADA 581 334.
11. SAYED HAMEED S/O. SAYED HANIFSHA
AGE ABOUT 43 YEARS, OCC: SERVICE,
R/O: BUNDER ROAD, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
12. SAYED MAMTAZA ALI S/O. SAYED HANIFSHA,
AGE ABOUT 43 YEARS, OCC: SERVICE,
R/O: BUNDER ROAD, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581334.
13. SMT. SAHIRA W/O. DAWOOD SHAIKH,
AGE ABOUT 44 YEARS, OCC: HOUSEHOLD,
R/O: HALDIPUR, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581334.
14. SMT. SHABANA SHAIKH MUKTIYAR,
AGE ABOUT 41 YEARS, OCC: HOUSEHOLD,
R/O: HALKAR, TQ: ANKOLA,
DIST: UTTARA KANNADA 581 334.
15. SAYED MARTHUZA S/O. SAYED FAKIR,
AGE ABOUT 69 YEARS, OCC: RETIRED DRIVER,
R/O: KHAJIMANGIL, BANDEHALLI,
TQ: HONNAVAR
DIST: UTTARA KANNADA 581 334.
16 SAYED MUTALEEF S/O. SAYED FAKIR,
AGE ABOUT 65 YEARS, OCC: DRIVER,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
17. SMT. SHAMIMA W/O. SAYED HAROON,
AGE ABOUT 60 YEARS, OCC: HOUSEHOLD,
R/O: TARSI, TQ KUNDAPUR,
DIST: UTTARA KANNADA 581 332.
18. KUMARI. NAJABU SAIRA D/O: SAYED HAROON,
AGE ABOUT 19 YEARS, OCC: STUDENT,
R/O: TARSI, TQ: KUMDAPUR,
DIST: UTTARA KANNADA 581 332.
19. SAYED MOSSA S/O. SAYED FAKIR,
AGE ABOUT 57 YEARS, OCC: ENGINEER,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
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RP No. 100055 of 2022
DIST: UTTARA KANNADA 581 334.
20. SAYED ZAFAR SADIKA S/O. SAYED FAKIR,
AGE ABOUT 53 YEARS, OCC: SERVICE,
R/O: RNS QUARTERS NO.13 VI CROSS,
KODANGE, B.C. ROAD, (D.K),
DIST: UTTARA KANNADA.
21. SMT. BEGAM SHA SHAIKH MOSSA,
AGE ABOUT 70 YEARS, OCC: STUDENT,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581334.
22. SMT. FATIME SHA W/O. SAYED KASHIM,
AGE ABOUT 51 YEARS, OCC: HOUSEHOLD,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
23. SMT. AMINABI ABDUL RASUL,
AGE ABOUT 51 YEARS, OCC: HOUSEHOLD,
R/O: ASHURKHAN GALLI, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581334.
24. SAYED HASAN S/O. SAYED HANIFSHA,
AGE ABOUT 33 YEARS, OCC: SERVCE,
R/O: BUNDAR ROAD, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581 334.
25. ASPAK S/O. SAYED HANIFSHA,
AGE ABOUT 33 YEARS, OCC: SERVICE,
R/O: BUNDAR ROAD, TQ: HONNAVAR,
DIST: UTTARA KANNADA 581334.
...RESPONDENTS
THIS REVIEW PETITION IS FILED UNDER ORDER XLVII RULE 1
OF CPC., PRAYING TO CALL FOR RECORDS AND REVIEW THE ORDER
PASSED BY THIS HONBLE COURT IN MFA NO.101133/2021 DATED
02.12.2021 AND CONSEQUENTLY DISMISS THE MISCELLANEOUS
FIRST APPEAL AS DIVIDE OF MERITS AND ETC.
THIS REVIEW PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
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RP No. 100055 of 2022
ORDER
Learned counsel for the revision petitioner submits that
the impugned judgment dated 02.12.2021 was challenged
before the Apex Court and the same appeal came to be
dismissed by confirming the judgment and award dated
02.12.2021.
In view of the above, the present revision petition does
not survive for consideration. Hence, the same is dismissed.
SD/-
JUDGE
BVV
