Shri Ravikumar V Vastrad vs The State Of Karnataka
2023 Latest Caselaw 2931 Kant

                                                           -1-
                                                                     WP No. 105856 of 2022




                                         IN THE HIGH COURT OF KARNATAKA,
                                                  DHARWAD BENCH

                                        DATED THIS THE 6TH DAY OF JUNE, 2023

                                                       PRESENT
                                         THE HON'BLE MR JUSTICE S G PANDIT
                                                          AND
                                     THE HON'BLE MR JUSTICE VIJAYKUMAR A.PATIL
                                     WRIT PETITION NO. 105856 OF 2022 (S-KAT).

                              BETWEEN:

                                   SHRI. RAVIKUMAR C. VASTRAD
                                   S/O. CHANDRASHEKHARYYA VASTRAD,
                                   AGE: 43 YEARS, OCC: ASSISTANT DIRECTOR,
                                   DEPARTMENT OF DEPUTY DIRECTOR OF FOOD AND
                                   CIVIL SUPPLIES AND CONSUMER AFFAIR, KOPPAL,
                                   DIST: KOPPAL-583231.

                                                                              ...PETITIONER
                              (BY SRI. B. C. JNANAYYA SWAMI, ADVOCATE).
           Digitally signed
           by
           MOHANKUMAR
                              AND:
           B SHELAR
MOHANKUMAR Location: High
B SHELAR   Court of
           Karnataka,
           Dharwad
           Date:
                              1.   THE STATE OF KARNATAKA,
           2023.06.12
           11:49:23 +0530          REPT. BY ITS PRL. SECRETARY,
                                   DEPARTMENT OF DEPUTY DIRECTOR OF FOOD AND
                                   CIVIL SUPPLIES AND CONSUMER AFFAIR AND LEGAL
                                   METROLOGY, VIDHAN SOUDHA,
                                   BENGALURU-590001.

                              2.   THE STATE OF KARNATAKA,
                                   REPT. BY PRINCIPAL SECRETARY TO
                                   REVENUE DEPARTMENT (SERVICE-3),
                                   M. S. BUILDING,
                                   BENGALURU-01

                              3.   THE COMMISSIONER,
                                   DEPARTMENT OF DEPUTY DIRECTOR OF FOOD AND
                               -2-
                                         WP No. 105856 of 2022




     CIVIL SUPPLIES AND CONSUMER AFFAIRS,
     CUNNINGHAM ROAD,
     BENGALURU-01.

4.   SHRI. K. R. DEVARAJ,
     AGE: MAJOR, OCC: FOOD SHERISTEDAR,
     DEPARTMENT OF DEPUTY DIRECTOR OF FOOD AND
     CIVIL SUPPLIES GANGAVATHI,
     TQ. GANGAVATHI,
     DIST. KOPPAL-583231.

                                                   ...RESPONDENTS

(SRI. G. K. HIREGOUDAR, GOVT. ADVOCATE FOR R1 TO R3).


      THIS WP IS FILED UNDER ARTICLE 226 AND 227 OF THE
CONSTITUTION OF INDIA, PRAYING THIS COURT TO, A. ISSUE A
WRIT IN THE NATURE OF CERTIORARI TO QUASH THE IMPUGNED
JUDGMENT     DATED   14.11.2022   PASSED     BY   THE   KARNATAKA
APPELLATE TRIBUNAL BELAGAVI, IN APPLICATION NO.11207/2022
VIDE ANNEXURE-A IN THE INTEREST OF JUSTICE AND EQUITY.


      THIS   PETITION, COMING     ON   FOR   ORDERS,    THIS   DAY,
S.G.PANDIT, J. MADE THE FOLLOWING:



                           ORDER

Learned counsel Sri. B.C.Jnanayyaswamy appearing

for the petitioner files a memo seeking leave of this Court

to withdraw the petition as not pressed.

The said memo is taken on record.

WP No. 105856 of 2022

Accordingly, the writ petition is dismissed as

withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

SVH