Sri P K Chandran vs The State Of Karnataka
2023 Latest Caselaw 2828 Kant

                                          -1-
                                                       WA No.313 of 2018




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                         DATED THIS THE 2ND DAY OF JUNE, 2023
                                       PRESENT
                        THE HON'BLE MR. JUSTICE ALOK ARADHE
                                          AND
                    THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
                          WRIT APPEAL NO.313 OF 2018 (CS-RES)
               BETWEEN:

               1.   SRI. P.K. CHANDRAN
                    S/O LATE N.K. MANI IYER
Digitally           AGED ABOUT 61 YEARS
signed by           R/A NO.145, AMMA
RUPA V              DODDABOMMASANDRA
Location:           VIDYARANYAPURA POST
High Court
of Karnataka        BENGALURU-560097.

                                                            ...APPELLANT
               (BY SRI. H.N. BASAVARAJU, ADV., (ABSENT))
               AND:

               1.   THE STATE OF KARNATAKA
                    REP. BY ITS PRINCIPAL SECRETARY
                    TO GOVERNMENT
                    DEPARTMENT OF CO OPERATION
                    GOVERNMENT OF KARNATAKA
                    6TH FLOOR M S BUILDING
                    BENGALURU-560 001.

               2.   THE JOINT REGISTRAR OF CO OPERATIVE
                    SOCIETIES, BENGALURU REGION
                    PAMPAMAHAKAVI ROAD, CHAMARAJPET
                    BENGALURU-560018.

                    PRESENT ADDRESS:
                    SAHAKARA SOUDHA
                    146, 8TH CROSS MARGOSA ROAD
                    BENGALURU-560 018.
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                                     WA No.313 of 2018




3.   THE DEPUTY REGISTRAR OF CO OPERATIVE
     SOCIETIES, BENGALURU DISTRICT-I,
     MALLESHWARAM CO-OPERATIVE SOCIETY
     BUILDING, SAHAKARA SOUDHA
     146, 8TH CROSS ROAD
     MARGOSA ROAD MALLESHWARAM
     BENGALURU-560 003.

4.   THE SIMPSON & GROUP OF
     COMPANIES EMPLOYEES WHOLESALE
     CO OPERATIVE SOCIETY LIMITED
     HAVING ITS REGISTERED OFFICE AT NO.139
     INFANTRY ROAD, BENGALURU-560 001
     REP. BY ITS LIQUIDATOR.

     PRESENT ADDRESS:'SAHAKARA SOUDHA',
     146, 8TH CROSS, MARGOSA ROAD
     BENGALURU-560 003.

5.   SRI. K. BALAMURALI
     S/O KRISHNAMURTHY
     AGED ABOUT 58 YEARS
     R/A NO.16, 3RD CROSS
     NEAR GUDDAHALLI
     BENGALURU-560026.

6.   SMT. H.N. VEDAVATHI
     W/O LATE R. MUNISHWARAIAH
     @ R M ESHWAR
     AGED ABOUT 58 YEARS
     R/A NO.1963, 3RD CROSS
     T. DASARAHALLI, O M C COLONY
     JALAHALLI WEST, BENGALURU-560057.

                                         ...RESPONDENTS
(BY SRI. B. RAJENDRA PRASAD, HCGP FOR R1-R3
R4 SERVED & UNREPRESENTED
R5 & R6 SERVICE H/S)

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT, PRAYING TO SET ASIDE THE ORDER DATED
28/11/2017 PASSED BY THE LEARNED SINGLE JUDGE IN WP
NOS.13555-56/2012. CONSEQUENTLY ALLOW WP NOS.13555-
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                                          WA No.313 of 2018




56/2012 FILED BY THE APPELLANT HEREIN AND GRANT THE
RELIEF AS PRAYED FOR THERIN.

     THIS APPEAL COMING ON FOR FINAL HEARING, THIS
DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:

                       JUDGMENT

None for the appellant even when the matter is

called in the second round. It appears that the

appellant is not interested in prosecuting the appeal.

Accordingly, the appeal is dismissed for want of

prosecution.

Consequently, the pending interlocutory

application, if any, is also dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

RV