Smt. Vatsala W/O Megha Naik Since ... vs Smt. Sudha W/O Yeshwant Naik
2023 Latest Caselaw 4613 Kant

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                                            NC: 2023:KHC-D:7430
                                                MFA No. 101478 of 2023




             IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                    DATED THIS THE 18TH DAY OF JULY, 2023

                                   BEFORE

                      THE HON'BLE MRS. JUSTICE M.G.UMA

            MISCELLANEOUS FIRST APPEAL NO.101478/2023 (CPC)

            BETWEEN:


                 SMT. VATSALA W/O. MEGHA NAIK
                 SINCE DECEASED BY LRS.

            1.   SMT. MANDA
                 W/O. RAMAKRISHNA NAIK
                 AGE: 56 YEARS
                 OCC:HOUSEHOLD
                 R/O: NARGERI ROAD
                 SHIRWAD VILLAGE
                 KARWAR TALUK
                 DIST:UTTARA KANNADA-581306.

            2.   SRI RAGHAVENDRA
                 S/O. RAMAKRISHNA NAIK
Digitally        AGE: 35 YEARS
signed by
VINAYAKA         OCC:AGRICULTURE
BV               R/O: NARGERI ROAD
                 SHIRWAD VILLAGE
                 KARWAR TALUK
                 DIST:UTTARA KANNADA-581306.

            3.   SMT. MEENAKSHI
                 W/O. DAYANAND NAIK @ MEENAKSHI
                 D/O.RAMAKRISHNA NAIK
                 AGE: 33 YEARS, OCC:HOUSEHOLD
                 R/O: 262, TODUR, TODUR VILLAGE
                 TQ:KARWAR
                 DIST:UTTARA KANNADA-581306.
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                                    MFA No. 101478 of 2023




4.   SMT. SUVARNA
     D/O. RAMAKRISHNA NAIK
     AGE: 31 YEARS, OCC:HOUSEHOLD
     R/O: NARGERI ROAD
     SHIRWAD VILLAGE
     KARWAR TALUK
     DIST:UTTARA KANNADA-581306.

5.   SMT. SULAKSHA
     W/O. PRASANNA SAVANTH @
     D/O RAMAKRISHNA NAIK
     AGE: 29 YEARS
     OCC:HOUSEHOLD WORK
     R/O: 56, APPANAIKWADA
     SIDDAR VILLAGE
     KARWAR TALUK
     DIST:UTTARA KANNADA-581306.

6.   SMT. VINAYA
     D/O. RAMAKRISHNA NAIK
     AGE: 27 YEARS, OCC:HOUSEHOLD
     R/O: NARGERI ROAD
     SHIRWAD VILLAGE
     KARWAR TALUK
     DIST:UTTARA KANNADA-581306.

7.   SMT. MOHINI
     D/O. MEGHA NAIK
     AGE: 27 YEARS, OCC:HOUSEHOLD
     R/O: NARGERI ROAD
     SHIRWAD VILLAGE
     KARWAR TALUK
     DIST:UTTARA KANNADA-581306.
                                             ...APPELLANTS

(BY SMT. ANUSHA SANGAMI, ADVOCATE)

AND:


1.   SMT. SUDHA
     W/O. YESHWANT NAIK
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                                   MFA No. 101478 of 2023




     AGE: 74 YEARS
     OCC:HOUSEHOLD WORK
     R/O: BAAD, NANDANGADDA
     NEAR KANNADA SCHOOL
     KARWAR TALUK
     DIST:UTTARA KANNADA-581304.

2.   SRI ANIL
     S/O.YESHWANT NAIK
     AGE: 50 YEARS, OCC:SERVICE
     R/O: BAAD NANDANGADDA
     NEAR KANNADA SCHOOL
     KARWAR TALUK
     DIST:UTTARA KANNADA-581304.

3.   SRI. SATISH
     S/O. YESHWANT NAIK
     AGE: 47 YEARS
     OCC: CONTRACTOR
     R/O: BAAD NANDANGADDA
     NEAR KANNADA SCHOOL
     KARWAR TALUK
     DIST.UTTARA KANNADA-581304.
                                         ...RESPONDENTS


     THIS MFA IS FILED UNDER ORDER 43 RULE 1 READ WITH
SECTION 104 OF CPC., PRAYING TO SET ASIDE THE ORDER OF
DISMISSAL ON I.A. NO.1 DATED 18/03/2021 PASSED IN CIVIL
MISCELLANEOUS PETITION NO.02/2020 PASSED BY THE
LEARNED SENIOR CIVIL JUDGE, KARWAR AND CONSEQUENTLY
RESTORE RA NO.54/2006 TO ITS ORIGINAL FILE BY SETTING
ASIDE THE ORDER DATED 16/09/2010 OF DISMISSAL FOR
NON PROSECUTION TO MEET THE ENDS OF JUSTICE AND
EQUITY.


    THIS MFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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                                       MFA No. 101478 of 2023




                          JUDGMENT

Learned counsel for the appellants has filed a memo

seeking permission to withdraw the appeal.

His submission is placed on record.

The appeal is dismissed as not pressed.

SD/-

JUDGE

BGN