Sunagara Gangappa vs Smt Durugamma
2023 Latest Caselaw 4337 Kant

                                                 -1-
                                                         NC: 2023:KHC-D:7040
                                                            RSA No. 223 of 2008




                          IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                               DATED THIS THE 12TH DAY OF JULY, 2023

                                               BEFORE
                            THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
                           REGULAR SECOND APPEAL NO. 223 OF 2008 (PAR-)
                     BETWEEN:

                           SUNAGARA GANGAPPA
                           S/O KENCHAPPA,
                           AGE: 60 YEARS,
                           HINDU, RTD.EMPLOYEE,
                           R/O: HYARADA VILLAGE,
                           IN HADAGALI TALUK,
                           BELLARY DISTRICT-586153.

                                                                   ...APPELLANT

                     (BY SRI. GODE NAGARAJ SIRIGERI,
                     SRI. S.S.GUTTAL;
                     SRI. KUBERAPPA N- ADVOCATES ABSENT)

                     AND:
        Digitally
        signed by

SUJATA
        SUJATA
        SUBHASH      1.    SMT. DURUGAMMA
SUBHASH PAMMAR
PAMMAR Date:
        2023.07.15
                           D/O KENCHAPPA,
        10:50:03 -
        0700               AGE: 46 YEARS,
                           HINDU, AGRICULTURIST,
                           R/O: HULIKATTI VILLAGE,
                           HARAPANAHALLI TALUK,
                           DAVANAGERE DISTRICT-577006.

                     2.    NAGAMMA
                           W/O B BASAPPA,
                           AGE: 46 YEARS,
                           AGRICULTURIST,
                           R/O: HYARADA VILLAGE,
                           HADAGALI TALUK,
                           BELLARY DISTRICT-586153.
                             -2-
                                   NC: 2023:KHC-D:7040
                                       RSA No. 223 of 2008




3.   HANUMAVVA
     W/O MURTHYAPPA,
     AGE: 38 YEARS,
     HINDU, AGRICULTURIST,
     R/O: HULIKATTI VILLAGE,
     HARAPANAHALLI TALUK,
     DAVANAGERE DISTRICT-577006.

4.   SAVINTRAVVA
     W/O TALWAR REVANAPPA,
     AGE: 35 YEARS, HINDU, AGRICULTURIST,
     R/O: HIRE KOLACHI VILLAGE,
     HOOVINAHADAGALI TALUK,
     BELLARY DISTRICT-586153.

                                              ...RESPONDENTS

(BY SRI. GANESH RAIBAGI FOR R1, ADVOCATE;
R2, R3, R4-NOTICE SERVED)


      THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE

JUDGEMENT & DECREE DT: 3.10.2007 PASSED IN R.A.NO.6/2007

ON THE FILE OF THE ADDITIONAL DISTRICT AND SESSION

JUDGE (PRESIDING OFFICER, FTC-III, HOSPET, DISMISSING THE

APPEAL   AND   CONFIRMING   THE    JUDGMENT    AND   DECREE

DT.12.12.2006 PASSED IN O.S.NO.72/2004 ON THE FILE OF THE

PRL. CIVIL JUDGE (SR.DN) AND JMFC, HOSPET.



      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT MADE THE FOLLOWING:
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                                   NC: 2023:KHC-D:7040
                                        RSA No. 223 of 2008




                         JUDGMENT

The sole appellant is reported to died long back. The

said submission was made on 14.10.2022 itself. Inspite of

granting sufficient opportunity, no steps were taken by the

legal heirs to come on record so as to prosecute the

appeal.

In view of the same, appeal stands abated.

Sd/-

JUDGE

VMB