Citation : 2023 Latest Caselaw 903 Kant
Judgement Date : 13 January, 2023
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF JANUARY, 2023
BEFORE
THE HON'BLE MR. JUSTICE H.P. SANDESH
R.S.A.NO.44/2018 (DEC)
BETWEEN:
1. SHRI. VISHNUMOORTHI DEVARU OF
VISHNUMOORTHI TEMPLE
OF KIDIYOOR VILLAGE
UDUPI TQ & DIST-576 148
REP. IN THE SUIT BY APPELLATS 2 AND 3
AS DEVOTEES AND WORSHIPPERS
2. SRI RAMACHANDRA KIDIYOOR
AGED ABOUT 67 YEARS
S/O. LATE B. APPU
"AKSHAYA", ANANTH NAGAR,
KUTHPADY, UDUPI TQ & DIST-576 148.
3. SRI P. RADHAKRISHNA ACHARYA
AGED ABOUT 71 YEARS
S/O. LATE P.V. ACHARYA
KANCHANAGANGA, KIDIYOOR
UDUPI TQ & DIST-576 148. ... APPELLANTS
[BY SRI NATARAJA BALLAL, ADVOCATE]
AND:
K. GURURAJA BHAT
(SINCE DECEASED)
1. SMT. INDIRAMMA
AGED ABOUT 93 YEARS
W/O. LATE K.G. BHAT
2
KIDIYOOR
UDUPI-576 148.
2. SRI ANAND BHAT
AGED ABOUT 75 YEARS
S/O. LATE K. GURURAJA BHAT
R/A JANARDHANA HEIGHTS
AMBALAPADY, UDUPI-3
3. SMT. SHARADA
AGED ABOUT 73 YEARS
D/O. LATE K. GURURAJA BHAT
R/A YELLOOR,
UDUPI TQ-576 148.
4. SMT. LAXMI
AGED ABOUT 70 YEARS
D/O. LATE GURURAJA BHAT
R/A YELLOOR,
UDUPI TQ-576 148.
5. SMT. SUNANDA
AGED ABOUT 68 YEARS
D/O. LATE K. GURURAJA BHAT
R/A KIDIYOOR
UDUPI TQ & DIST-576 148.
6. SMT. SAVITRI
AGED ABOUT 65 YEARS
D/O. LATE K. GURURAJA BHAT
W/O. KRISHNA ACHAR
RESIDING NEAR VISHNUMOORTHY
TEMPLE, KIDIYOOR,
UDUPI TQ-576 148.
7. SMT. SUKANYA
AGED ABOUT 62 YEARS
D/O. LATE K. GURURAJA BHAT,
R/AT KIDIYOOR
UDUPI TQ-576 148.
3
8. K. RAMACHANDRA BHAT
AGED ABOUT 60 YEARS
S/O. LATE K. GURURAJA BHAT
RESIDING NEAR VISHNUMOORTHY
TEMPLE, KIDIYOORU
UDUPI TQ-576 148.
9. SMT. VANI
AGED ABOUT 58 YEARS
D/O. LATE K. GURURAJA BHAT
RESIDING NEAR VISHNUMOORTHY
TEMPLE, KIDIYOOR
UDUPI TQ-576 148.
10 . SRI ACHUTHA BHATTA
AGED ABOUT 77 YEARS
S/O. SRINIVASA BHATTA,
HALLADAKERI,
MYSURU-576 148.
11 . SRI K.S.GOPALAKRISHNA BHATTA
AGED ABOUT 63 YEARS
RETIRED HEADMASTER
S.V.S.T. HIGH SCHOOL
R/A KIDIYOOR
UDUPI-576 148.
12 . K. SRIPATHI BHAT
S/O. LAXMINARAYANA BHAT
KIDIYOOR VILLAGE
UDUPI TQ-576 148.
13 . SHYAMA SHETTY
S/O. MANJAYYA SHETTY
KIDIYOOR VILLAGE
UDUPI TQ-576 148.
14 . K.BHOJA POOJARY
S/O. SADIYA POOJARY
NEAR VISHNUMURTHY TEMPLE
4
KIDIYOOR,
UDUPI TQ-576 148.
15 . NORE POOJARTHI
D/O. SADIYA POOJARY
NEAR VISHNUMURTHY TEMPLE
KIDIYOOR,
UDUPI TQ-576 148.
16 . SMT. RAMA DEVI
AGED ABOUT 71 YEARS
17 . DR. SRIDHAR BHAT
AGED ABOUT 51 YEARS
18 . GOPINATHA RAO
AGED ABOUT 49 YEARS
19 . DR. KRISHNAMOORTHI RAO
AGED ABOUT 47 YEARS
20 . ANANTHA BHAT
AGED ABOUT 43 YEARS
21 . GURURAJA BHAT
AGED ABOUT 39 YEARS
APPELLANT NO.16 IS THE WIDOW AND
APPELLANT NOS.17 TO 21 ARE THE CHILDREN OF
LATE HARIDAS BHAT "GIRI NIVAS",
P.D.ROAD, DHARWAD P.O.
DHARWAD DISTRICT-576 148.
22 . KIDIYOOR GOPA SHETTY
AGED ABOUT 88 YEARS
N/O. KIDIYOOR SIDDAYYA SHETTY
RETIRED TEACHER
AMBADEBEEDU, KATAPADI-576 148.
23 . B. SHIVAPPA KOTIAN
AGED ABOUT 53 YEARS
5
S/O. GIRIYAPPA AMIN
KIDIYOOR VILLAGE
UDUPI TALUK-576 148. ... RESPONDENTS
THIS R.S.A IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGEMENT AND DECREE DATED 18.03.2017
PASSED IN R.A.NO.71/2009 ON THE FILE OF THE PRINCIPAL
DISTRICT JUDGE, UDUPI, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 08.01.1998
PASSED IN OS.NO.271/1989 ON THE FILE OF THE PRINCIPAL
CIVIL JUDGE (JR.DN.) UDUPI.
THIS R.S.A. COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellants is absent.
2. This Court, vide order dated 23.10.2021 granted two
weeks' time to comply with the office objections, failing which
list this matter for dismissal. Even though two weeks' time was
granted on 23.10.2021, the office objections are not complied.
Hence, the appeal is dismissed for non-compliance of office
objections.
Sd/-
JUDGE
ST
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