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Sri S Narayanaswamy vs The Principal Secretary
2023 Latest Caselaw 885 Kant

Citation : 2023 Latest Caselaw 885 Kant
Judgement Date : 13 January, 2023

Karnataka High Court
Sri S Narayanaswamy vs The Principal Secretary on 13 January, 2023
Bench: Alok Aradhe, Hemant Chandangoudar
                           1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 13TH DAY OF JANUARY, 2023

                        PRESENT

          THE HON'BLE MR. JUSTICE ALOK ARADHE

                          AND

     THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR

           REVIEW PETITION NO.318 OF 2022

           IN W.A. NO.16566/2011 (LA-RES)

BETWEEN:


SRI S. NARAYANASWAMY
S/O SRI SEENAPPA,
AGED ABOUT 53 YEARS,
OCC: AGRICULTURE,
AT PRESENT R/AT: NO.9,
SRI CHOWDESHWARI MAHAL
'D' ASHWATAPPA LAYOUT SAHAKARANAGAR,
KODIGEHALLI, BENGALURU - 560 092.

OLD ADDRESS BEING 'C' BLOCK
SAHAKARANAGAR, KODIGEHALLI,
SILICON VALLEY SCHOOL,
BENGALURU - 560 092.
                                         ...PETITIONER
(BY SRI NAVEEN SHETTY, ADVOCATE FOR
    SRI K.S. CHANDRAHASA, ADVOCATE)

AND:

1.     THE PRINCIPAL SECRETARY
       TO THE GOVERNMENT OF KARNATAKA,
                          2




     REVENUE DEPARTMENT, M.S. BUILDING,
     BANGALORE - 560 001.

2.   THE DEPUTY COMMISSIONER
     BANGALORE DISTRICT, K.G .ROAD,
     BANGALORE - 560 001.

3.   THE SPECIAL LAND ACQUISITON OFFICER
     III FLOOR, V.V. TOWER,
     BANGALORE - 560 001.

4.   M/S NTI EMPLOYEES' HOUSING CO-OPERATIVE
     SOCIETY LTD., LATER RENAMED AS
     NATIONAL TECHNOLOGICAL INSTITUTE
     HOUSINGCO-OPERATIVE SOCIETY LTD.,
     G-5, PALACE ORCHARDS APARTMENTS NO.51,
     9TH MAIN, 6TH CROSS, R.M.V. EXTENSION,
     BANGALORE-560 090.

5.   SRI H. NARAYANA
     S/O LATE HANUMANTHAIAH,
     AGED ABOUT 68 YEARS,
     R/AT KODIGEHALLI VILLAGE,
     YELAHANKA HOBLI,
     BANGALORE - 560 092.

6.   M/S ANTEVORTA DEVELOPERS PRIVATE LIMITED
     A COMPANY INCORPORATED
     UNDER THE PROVISIONS OF THE COMPANIES
     ACT,1956 HAVING ITS REGISTERED OFFICE AT:
     NO.514, DALAMAL TOWER,
     NARIMAN POINT, MUMBAI - 400 021

     ALSO HAVING ITS REGIONAL
     CORRESPONDENCE OFFICE AT:757/B
     2ND STAGE, HAL, 100FT ROAD,
     INDIRANAGAR, BANGALORE - 560 038,
     REPRESENTED BY ITS AUTHORIZED
     SIGNATORY MR. CHETHAN B.S.
                                    ...RESPONDENTS
                                3




                                   ---


     THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF CPC, 1908 PRAYING TO RECALL /
REVIEW THE ORDER DATED 02/08/2021 PASSED IN W.A.NO.
16566/2011 (LA-RES) FILED BY THE PETITIONER IN
EXERCISE OF ITS REVIEW JURISDICTION IN THE INTERESTS
OF JUSTICE AND EQUITY AND SET ASIDE THE JUDGMENTS
AND ORDERS PASSED IN WA NO.16566/2011, AND WP
NOS.15607-611/2008 AND ALLOW THE SAME AWARD SUCH
OTHER RELIEF/S THAT THIS HON'BLE COURT DEEMS FIT TO
GRANT TO THE PETITIONERS IN THE ATTENDANT FACTS
AND CIRCUMSTANCES IN THE INTEREST OF JUSTICE AND
EQUITY.


     THIS REVIEW PETITION COMING ON FOR ORDERS
THIS DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:


                            ORDER

Mr. Naveen Shetty, learned counsel for

Mr. K.S. Chandrahasa, learned counsel for the review

petitioner.

2. This petition is filed seeking review of the

judgment dated 2.08.2021 passed in W.A.No.16566/2011.

3. After hearing the learned counsel appearing for

the review petitioner, we are of the considered opinion that,

the Judgment dated 02.08.2021 neither suffers from any

error on the face of the record nor there is any infirmity to

warrant interference of this Court in exercise of review

jurisdiction.

4. In the result, the review petition fails and hereby

dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

HR

 
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