Karnataka High Court
K Siddappa vs Sri Mudegowdra Veerabhadrappa on 12 January, 2023
Bench: H.P.Sandesh
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF JANUARY, 2023
BEFORE
THE HON'BLE MR. JUSTICE H.P. SANDESH
R.S.A.NO.129/2019 (SP)
BETWEEN:
1. K. SIDDAPPA
S/O HANUMAPPA
AGED ABOUT 60 YEARS
R/AT CHOWDAPURA VILLAGE
HARAPANAHALLI
DAVANAGERE DISTRICT-577 001
2. SMT. SIDDAMMA
W/O K. SIDDAPPA
AGED ABOUT 55 YEARS
R/AT CHOWDAPURA VILLAGE
HARAPANAHALLI
DAVANAGERE DISTRICT-577 001
3. SRI SURESH
S/O K. SIDDAPPA
AGED ABOUT 35 YEARS
R/AT CHOWDAPURA VILLAGE
HARAPANAHALLI
DAVANAGERE DISTRICT-577 001
4. SRI HANUMANTHAPPA
S/O K. SIDDAPPA
AGED 32 YEARS
R/AT CHOWDAPURA VILLAGE
HARAPANAHALLI
DAVANAGERE DISTRICT-577 001 ... APPELLANTS
[BY SRI GURURAJ R., & SRI PRANEETH G.N, ADVOCATES]
2
AND:
1. SRI MUDEGOWDRA VEERABHADRAPPA
S/O MUDEGOWDRA MUDEGOUDAPPA
AGED ABOUT 80 YEARS
AGRICULTURIST
R/O BAKKESHWARA
DOOR NO.851/6, 9TH CROSS
THARALABALU BADAVANE
DAVANAGERE-5
2. SRI N.PARASHUMMANA GOUDA
S/O MUDEGOUDAPPA
AGED ABOUT 68 YEARS, SECRETARY
NUTAN EDUCATION ASSOCIATION (REGD)
R/O DOOR NO.1756/40, 6TH CROSS
SIDDAVEERAPPA BADAVANE
DAVANAGERE-4.
3. SRI MANJAPPA
S/O CHOWDAPPA
AGED ABOUT 44 YEARS
ADVOCATE AND AGRICULTURIST
R/O SHABANUR VILLAGE
DAVANAGERE TALUK & DISTRICT.
4. SMT. J.C.MAMATHA
W/O SHANMUKAPPA
AGED ABOUT 40 YEARS
HOUSE WIFE AND AGRICULTURIST
R/O CHOWDAPURA VILLAGE
HARAPANAHALLI
DAVANAGERE DISTRICT-577 001.
5. KUMAR R.,
S/O RUDRAPPA
AGED ABOUT 30 YEARS
AGRICULTURIST
R/O SHABANUR VILLAGE
DAVANAGERE TALUK AND
DISTRICT-577 001
3
6. KUM. REKHA
D/O RUDRAPPA
AGED ABOUT 25 YEARS
STUDENT
R/O SHABANUR VILLAGE,
DAVANAGERE TALUK AND
DISTRICT-577 001.
7. KUM. RASHMI
D/O RUDRAPPA
AGED ABOUT 22 YEARS
STUDENT
R/O SHABANUR VILLAGE
DAVANAGERE TALUK AND
DISTRICT-577 001
8. KUM. MANGALA
D/O DURUGAPPA
AGED ABOUT 32 YEARS
R/O SHABANUR VILLAGE
DAVANAGERE TALUK AND
DISTRICT-577 001.
9. ANJINI
S/O DURUGAPPA
AGED ABOUT 31 YEARS
AGRICULTURIST
R/O SHABANUR VILLAGE
DAVANAGERE TALUK AND
DISTRICT-577 001.
10 . MADHU @ MADAKARI NAYAKA
S/O DURUGAPPA
AGED ABOUT 28 YEARS
AGRICULTURIST
R/O SHABANUR VILLAGE
DAVANAGERE TALUK AND
DISTRICT-577 001
4
11 . KUM. SAHANA
S/O RAJAPPA
AGED ABOUT 16 YEARS
STUDENT
R/O SHABANUR VILLAGE
DAVANAGERE TALUK AND
DISTRICT-577 001
12 . KUMARA SANJAY
S/O RAJAPPA
AGED ABOUT 14 YEARS
STUDENT
R/O SHABANUR VILLAGE
DAVANAGERE TALUK AND
DISTRICT-577 001
RESPONDENT NOS.11 AND 12 SINCE MINORS
REPRESENTED BY NATURAL GUARDIAN
MOTHER SMT.GEETHAMMA
13 . SMT. K.C. MANJULA
W/O S. RUDRESHI
AGED ABOUT 35 YEARS
AGRICULTURIST
R/O SHABANUR VILLAGE
DAVANAGERE TALUK AND
DISTRICT-577 001. ... RESPONDENTS
[BY SRI B.M.ARUN, ADVOCATE FOR R1;
R2, R4, R7, R10, R13 - SERVED AND UNREPRESENTED;
R11 AND R12 ARE MINORS, REP. BY GUARDIAN SMT.GEETHAMMA]
THIS R.S.A., IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGEMENT AND DECREE DATED 07.11.2018
PASSED IN R.A.NO.48/2015, ON THE FILE OF THE PRL. DISTRICT
AND SESSIONS JUDGE, DAVANAGERE, PARTLY ALLOWING THE
APPEAL FILED AGAINST THE JUDGMENT AND DECREE DATED
09.04.2015 PASSED IN O.S.NO.30/2008 ON THE FILE OF THE
PRL. SENIOR CIVIL JUDGE AND CJM., DAVANAGERE.
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THIS R.S.A., COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
The learned counsel appearing for the appellants has filed
a memo dated 05.01.2023 praying this Court to dismiss the
appeal as the matter is settled between the parties.
In view of the memo, the appeal is dismissed as not
pressed.
Office is directed to refund the Court Fee in favour of the
appellants as per law.
In view of dismissal of the appeal, I.As, if any do not
survive for consideration.
Sd/-
JUDGE
cp*
