Balachandra Shetty vs Kamalanathan Kannan
2023 Latest Caselaw 689 Kant

                                           -1-
                                                    CRL.RP No. 1231 of 2018




              IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                   DATED THIS THE 10TH DAY OF JANUARY, 2023

                                          BEFORE
                       THE HON'BLE MR JUSTICE R. NATARAJ
               CRIMINAL REVISION PETITION NO. 1231 OF 2018
            BETWEEN:

            BALACHANDRA SHETTY,
            AGED 55 YEARS,
            S/O RAJU SHETTY,
            R/AT NO.23, 11TH MAIN,
            WILSON GARDEN,
            BENGALURU-560 027.

                                                                    ...PETITIONER
            (BY SRI. CHANDRAHASA RAI B., ADVOCATE (ABSENT))

            AND:

            KAMALANATHAN KANNAN,
            AGED 38 YEARS,
            S/O N.KANNAN,
            R/AT NO.14, "LOAN" NO.5TH STREET,
            ASHOK NAGAR,
            BENGALURU-560 025.
Digitally                                                       ...RESPONDENT
signed by
SUMA        (BY SRI. D. GUNASHEKAR, ADVOCATE)
Location:
HIGH
COURT OF           THIS CRL.RP IS FILED UNDER SECTION 397 READ WITH
KARNATAKA
            SECTION 401 OF THE CODE OF CRIMINAL PROCEDURE, 1973
            PRAYING    TO   SET   ASIDE   THE    CONVICTION   AND     SENTENCE
            JUDGMENT    DATED     02.03.2016    PASSED   BY   THE    XX   ACMM.,
            BENGALURU CITY, IN C.C.NO.27901/2014 AND ETC.

                   THIS PETITION, COMING ON FOR ADMISSION, THIS DAY, THE
            COURT MADE THE FOLLOWING:
                                    -2-
                                         CRL.RP No. 1231 of 2018




                             ORDER

There is no representation for the petitioner though the

case is called twice in the day.

Hence, the Petition is dismissed for non-prosecution.

Sd/-

JUDGE

SMA