Smt. K C Nanjamma vs Sri Jayadeva Reddy
2023 Latest Caselaw 582 Kant

                                          -1-
                                                 RFA No. 1637 of 2012




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 9TH DAY OF JANUARY, 2023

                                     BEFORE
                   THE HON'BLE MR JUSTICE N S SANJAY GOWDA
                 REGULAR FIRST APPEAL NO. 1637 OF 2012 (PAR/POS)
            BETWEEN:

            1.   SMT. K C NANJAMMA
                 SINCE DEAD BY HER LRS.

            1(A) MRS. SUJATHA REDDY
                 D/O LATE K.P. VENKATA REDDY
                 & LATE K.C. NANJAMMA
                 AGED ABOUT 58 YEARS
                 R/AT NO.1019, S. ALKIRE ST. LAKEWOOD
                 CO8O228, UNITED STATES OF AMERICA (USA)

            1(B) M/S. SUCHITRA KHAN
                 D/O LATE K.P.VENKATA REDDY
                 & LATE K.C. NANJAMMA
                 AGED ABOUT 57 YEARS
                 PRESENTLY RESIDING AT B BLOCK
                 GF-B, CYPRUS OAK APARTMENTS
                 PULIYAKULAM
                 COIMBATORE, INDIA - 641 045.
Digitally        AND
signed by
PANKAJA S        PERMANENT RESIDENT OF
                 FF-2, MADHAV RESIDENCY
Location:
HIGH             NO.44, 2ND CIRCULAR ROAD
COURT OF         DOLLARS SCHEME EXTENSION
KARNATAKA        NANDINI LAYOUT
                 BENGALURU - 560 096.

            1(C) MR.K.P. VENUGOPAL REDDY
                 S/O LATE K.P. VENKATA REDDY
                 & LATE K.C. NANJAMMA
                 AGED ABOUT 56 YEARS
                 NO.170/1 (NEW NO.1)
                               -2-
                                      RFA No. 1637 of 2012




     8TH MAIN ROAD, 4TH CROSS, GANESHA BLOCK
     MAHALAKSHMI LAYOUT
     BENGALURU - 560 096.

1(D) MRS. SUNITHA REDDY KINI
     D/O K.P. VENKATAREDDY
     AGED ABOUT 53 YEARS
     NO.17, CLEARSPRINGS CT
     SUGARLAND, TAXAS - 77479
     UNITES STATES OF AMERICA (USA)
                                               ...APPELLANTS
(BY SRI. K.N. CHANDRASHEKARA REDDY, ADVOCATE)


AND:

1.   SRI JAYADEVA REDDY
     AGED ABOUT 67 YEARS
     S/O LATE CHOWDAPPA
     R/AT NO.42, 13TH CROSS
     1ST BLOCK, RAJAJINAGAR
     BANGALORE 560 010.

2.   SRI JAYARAMA REDDY
     AGED ABOUT 75 YEARS
     S/O LATE CHOWDAPPA

3.   SRI K J JEEVAN
     AGED ABOUT 44 YEARS
     S/O JAYARAMA REDDY
     BOTH ARE RESIDING AT PRESENT NO.5/1
     OLD NO.767/768/769
     4TH MAIN, 'A' BLOCK, SUBRAMANYANAGAR
     BANGALORE 560 010.
                                            ...RESPONDENTS

(BY SRI. SHANMUKHAPPA, ADVOCATE FOR R1;
   R-2 AND R-3 SERVED)
                                 -3-
                                            RFA No. 1637 of 2012




      THIS RFA FILED U/41 RULE 1 R/W SEC 96 OF CPC, AGAINST
THE   JUDGMENT      AND   DECREE      DT   15.02.2012   PASSED   IN
O.S.NO.6084/2005 ON THE FILE OF XLIII ADDITIONAL CITY CIVIL
AND SESSIONS JUDGE, BANGALORE, PARTLY DECREEING AND
PARTLY DISMISSING THE SUIT FOR PARTITION AND SEPARATE
POSSESSION.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                           JUDGMENT

1. Memo is filed by appellant No.1(b) seeking to withdraw the

appeal. A copy of the GPA by which appellant No.1(a), 1(c) and

1(d) have authorized appellant No.1(b) to enter into a compromise /

settlement / compound or withdraw the case is also enclosed.

2. Original GPA is also furnished to verify the same.

3. It is stated that appellant No.1(b) is authorised to withdraw

the appeal on behalf of her siblings viz., appellant Nos.1(a), 1(c)

and 1(d).

4. In view of the above, appeal is dismissed as withdrawn.

RFA No. 1637 of 2012

5. In view of the withdrawal of the appeal, other applications do

not survive for consideration.

SD/-

JUDGE

SV