Citation : 2023 Latest Caselaw 535 Kant
Judgement Date : 9 January, 2023
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WA No. 781 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF JANUARY 2023
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MR. JUSTICE S. VISHWAJITH SHETTY
WRIT APPEAL NO.781 OF 2019 (S-RES)
BETWEEN:
1. RAMA PRASADA K
S/O ISHWARA BHAT K
AGED ABOUT 44 YEARS
WORKING AS LECTURER
VIVEKANANDA POLYTECHNIC COLLEGE
NEHRU NAGAR, PUTTUR-574 201
R/O VADWA HOUSE
Digitally signed ALIKE POST, BANTWAL TALUK
by RUPA V SOUTH CANARA-574 235.
Location: High
Court of
Karnataka ...APPELLANT
(BY SRI. AJAY J N, ADV.,)
AND:
1. THE STATE OF KARNATAKA
REP BY ITS SECRETARY
(PRIMARY AND SECONDARY EDUCATION)
DEPARTMENT OF EDUCATION
M S BUILDING, BANGALORE-560001.
2. THE SECRETARY
DEPARTMENT OF PARLIAMENTARY
AFFAIRS AND LEGISLATION
VIDHANA SOUDHA
BANGALORE-560001.
3. THE DIRECTOR
DEPARTMENT OF VOCATIONAL EDUCATION
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WA No. 781 of 2019
3RD FLOOR, MALLESWARAM
18TH CROSS, BANGALORE-560012.
4. N.K. RAVI SHANKAR
S/O KALAIAH .T
AGED ABOUT 55 YEARS
WORKING AS LECTURER
SREEGANDHADA KAVAL PU COLLEGE
MAGADI ROAD, KOTTIGEPALYA
BANGALORE-91
R/O 284/A, 37TH A CROSS
JAYANAGAR 8TH BLOCK
NEAR JSS COLLEGE
BANGALORE-82.
5. VIVEKANAND NARAYAN NAIK
S/O NARAYAN NAIK
AGED ABOUT 55 YEARS
WORKING AS LECTURER
SHIVAJI COMPOSITE JUNIOR COLLEGE
CHITTAKOLE, KARWAR
R/O 738/1, VINAYAKA VIHAR
KENCHA ROAD, KARWARA
UTTARA KANNADA-581 301.
6. SRINIVASA T
S/O THIMAPPA
AGED ABOUT 48 YEARS
WORKING AS WORKER TEACHER
SKJC COLLEGE, MAGADI ROAD
KOTTIGEPALYA, BANGALORE-91
R/O NO.19, 5TH CROSS
3RD MAIN, KOTTIGEPALYA
BANGALORE-91.
7. NAGARAJA D.S.
S/O SHANKARAPPA
AGED ABOUT 46 YEARS
WORKING AS LECTURER
BASAVESHWARA PU COLLEGE
TIPTUR, TUMKUR DISTRICT
R/O RAMANNA BUILDING
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WA No. 781 of 2019
2ND CROSS, VIDYA NAGAR
HASSAN CIRCLE, TIPTUR
TUMKUR DISTRICT.
8. SHAILESH J RAO. B
S/O LATE JANAKINATH RAO
AGED ABOUT 48 YEARS
WORKING AS WORKER TEACHER
VIVEKANANDA POLYTECHNIC COLLEGE
NEHRU NAGAR, PUTTUR-574 201
R/O NO.319, BARKAST COMPOUND
BEHIND GOVT. HOSPITAL
THENKILA, PUTTUR, KASABA
PUTTUR-574 201.
9. MALLIKARNJUNA SWAMY .M
S/O K. MALLANNA
AGED ABOUT 50 YEARS
WORKING AS LECTURER
SS PU COLLEGE, BELAKAVADI
MALAVALLI, MANDYA,
R/O MADAVADI BELAKAVADI POST,
T.N. PURA TALUK
MYSORE DISTRICT-571 417.
10. NARAYANA BANNINTHAYA
S/O B.V. BANNINTHAYA
AGED ABOUT 48 YEARS
WORKING AS LECTURE,
VIVEKANANDA POLYTECHNIC COLLEGE
NEHRU NAGAR, PUTTUR-574 201
R/O PUNACHA HOUSE POST
PUNACHA, BANTWAL TALUK
SOUTH CANARA-574 243.
11. PRABHAKARA BALLAL .K
S/O MADHAVA BALLAL .K
AGED ABOUT 50 YEARS
WORKING AS LECTURER
VIVEKANADA POLYTECHNIC COLLEGE
NEHRU NAGAR, PUTTUR-574 201
R/O I-342, KSK COMPOUND
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WA No. 781 of 2019
NEHRU NAGAR, BANTWAL TALUK
SOUTH CANARA-574 203.
12. BASAVARAJA .K
S/O KARIYAPPA
AGED ABOUT 58 YEARS
WORKING AS LECTURER
BES PU COLLEGE, JAYANAGAR 4TH BLOCK
BANGALORE-11
R/O 1471, PILLAGANAHALLY
B.G. ROAD, GOTTIGERE POST
BANGALORE-83.
13. NARAYANA GOWDA .A.S
S/O SINGRI GOWDA
AGED ABOUT 55 YEARS
WORKING AS WORKER TEACHER
BES PU COLLEGE
JAYANAGAR 4TH BLOCK
BANGALORE-11
R/O 82, SARAKKI VILLAGE
L.P. NAGRA, 1ST PHASE
SUBBAMMA CIRCLE
BANGALORE-78.
14. RAMAMURTHY .C.S.
S/O LATE SINGACHAR
AGED ABOUT 52 YEARS
WORKING AS LECTURER,
SARWAJANIKA PU COLLEGE
CHANNAPATNA, RAMANAGAR DISTRICT
R/O 128, YELEKERI, CHANNAPATNA
RAMANAGARA DISTRICT.
15. YEKANTHAPPA .M.R
S/O M.S. RAMALINGAPPA
AGED ABOUT 47 YEARS
WORKING AS LECTURER
S.C.K.S PU COLLEGE
MADHURE POST
HOSADURGA TALUK
CHITRADURGA DISTRICT-577 527
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WA No. 781 of 2019
R/O MADHURE POST
HOSADURGA TALUK
CHITRADURGA DISTRICT-577 527.
16. YOGAMURTHY .G
S/O G.T. JARUGAPPA
AGED ABOUT 49 YEARS
WORKING AS LECTURER
S.G.R. PU COLLEGE
KOTE, HOSADURGA TOWN
CHITRADURGA, R/O BAGUR POST
HOSADURGA TALUK,
CHITRADURGA DISTRICT-577 515.
17. MARUTHI B.H.
S/O HANUMANTHAPPA .B.K
AGED ABOUT 48 YEARS
WORKING AS LECTURER
S.C.K.S PU COLLEGE
MADHURE POST
HOSADURGA TALUK
CHITRADURGA DISTRICT-577 527
R/O SREE MARUTHI NIVASA
VINAYAKA EXTENSION, HOSADURGA
CHITRADURGA DISTRICT-577 527.
18. NAGABHUSHANA
S/O ADINARAYANAPPA
AGED ABOUT 48 YEARS
WORKING AS LECTURER
S.L.K.H.R. PU COLLEGE
NARAYANAPURA, CHALLAKERE TALUK
CHITRADURGA DISTRICT
R/O HARIYABBE POST, HIRIYUR TALUK
CHITRADURGA DISTRICT-577 546.
19. SADASHIVA K.S.
S/O SHANKARAPPA
AGED ABOUT 49 YEARS
WORKING AS LECTURER
S.A.P PU COLLEGE
R/O THALYA
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WA No. 781 of 2019
HOLALKERE TALUK
CHITRADURGA DISTRICT-577 527.
20. MALLIKA .K.P
S/O K.M. PURADAPPA
AGED ABOUT 46 YEARS
WORKING AS LECTURER
B.L.R. PU COLLEGE, SIRIGERE
CHITRADURGA DISTRICT-577 541
R/O KAGGI VILLAGE, MUGALIHALLI POST
CHANNAGIRI TALUK
DAVANAGERE DISTRICT-577 213.
21. PUTTAPPA .G
S/O GADIYAPPA
AGED ABOUT 46 YEARS
WORKING AS LECTURER
S.M.C. PU COLLEGE
MADADAKERE POST
HOSADURGA TALUK
CHITRADURGA DISTRICT-577 527
R/O GADIYANAPPANAHATTY
MADADAKERE POST, HOSADURGA TALUK
CHITRADURGA DISTRICT-577 527.
22. SRINIVASA .K
S/O LATE KESHAVA N.K.
AGED ABOUT 49 YEARS
WORKING AS LECTURER
S.M.C. PU COLLEGE
MADADAKERE POST
HOSADURGA TALUK
CHITRADURGA DISTRICT-577 527
R/O LAVANYA NILAYA
KALLESWARA BADAVANE
HOSADURGA-577 527.
23. PUSHPA S. AIGAL
W/O RAJESH R. NAIK
AGED ABOUT 48 YEARS
WORKING AS LECTURER
B.G.V.S. COLLEGE
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WA No. 781 of 2019
SADASHIVGUD, KARWAR
R/O NO.4, "SAI LEELA"
GAONGRI VILLAGE, MAJALI
KARWAR-581 345.
24. SMITHA .V
D/O V. MANAPPA SHETTY
AGED ABOUT 37 YEARS
WORKING AS COMPUTER LECTURER
VIVEKANANDA PU COLLEGE
PUTTUR-574 201
R/O GANESH KRIPA
DEVASYA BAIL, VITTAL
SOUTH CANARA-574 203.
25. SUMANA .K
W/O CHANDRASHEKARA NAIRY
AGED ABOUT 45 YEARS
WORKING AS COMPUTER TECHNICAL LECTURER
NATIONAL PU COLLEGE, BARKUR
UDUPI
R/O SUPRATA AGRAHAR CHANTHAR VILLAGE
BRAHNAVAR POST, UDUPI DISTRICT-576 210.
...RESPONDENTS
(BY SRI. B. RAJENDRA PRASAD, HCGP FOR R1 TO R3
V/O DTD:16.1.2020 NOTICE TO R4 TO R25 AR D/W)
THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO ALLOW THIS APPEAL IN WP
NOS.11678-11700/2013 AND REVERSE THE IMPUGNED
JUDGEMENT DATED 02/11/2018 PASSED BY THE LEARNED
SINGLE JUDGE.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:
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WA No. 781 of 2019
JUDGMENT
Mr.Ajay J.N., learned counsel for the appellant has
filed a memo seeking leave of this Court to retire from
the case. The aforesaid memo is accepted.
He is permitted to retire. Office is directed to
delete his name.
None for the appellant.
It appears that the appellant is not interested in
prosecuting the appeal.
Accordingly, the appeal is dismissed for want of
prosecution.
Sd/-
JUDGE
Sd/-
JUDGE
RV
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