The State Of Karnataka vs S P Gayathri
2023 Latest Caselaw 352 Kant

                                             -1-
                                                       R.P. No.748 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                           DATED THIS THE 5TH DAY OF JANUARY 2023
                                          PRESENT
                            THE HON'BLE MR. JUSTICE ALOK ARADHE
                                             AND
                        THE HON'BLE MR. JUSTICE S. VISHWAJITH SHETTY
                               REVIEW PETITION NO.748 OF 2022
                   BETWEEN:

                   1.   THE STATE OF KARNATAKA
                        REP. BY ITS REVENUE SECRETARY
                        VIDHANA SOUDHA, BENGALURU 560 001.

Digitally signed   2.   THE INSPECTOR GENERAL OF REGISTRATION
by RUPA V               8th FLOOR, KANDAYA BHAVAN
Location: High          K.G. ROAD, BENGALURU 560 009.
Court of
Karnataka
                   3.   THE DISTRICT REGISTRAR
                        SHIVAJINAGAR, KANDAYA BHAVAN
                        I FLOOR, K.G. ROAD
                        BENGALURU 560 001.

                   4.   THE SENIOR SUB REGISTRAR
                        BANASWADI
                        BENGALURU 560 043.
                                                             ...PETITIONERS
                   (BY SRI. LAXMI NARAYANA, AGA)
                   AND:

                   1.   S.P. GAYATHRI
                        W/O LATE D.A. THIMMAIAH
                        AGED ABOUT 55 YEARS.

                   2.   SRI. D.T. SRIKANTH
                        S/O LATE D A THIMMAIAH
                        AGED ABOUT 39 YEARS.

                   3.   SRI. D.T. ARAVIND
                        S/O LATE D A THIMMAIAH
                        AGED ABOUT 37 YEARS.
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                                          R.P. No.748 of 2022




4.   SRI. D.T AVINASH
     S/O LATE D A THIMMAIAH
     AGED ABOUT 35 YEARS.

5.   SRI. D.T. RAJASHEKAR
     S/O LATE D A THIMMAIAH
     AGED ABOUT 35 YEARS.

     ALL ARE RESIDING AT NEAR
     VENUGOPALA SWAMY TEMPLE
     DEVASANDRA MAIN ROAD
     K R PURAM, BENGALURU EAST TALUK
     BENGALURU 560 036.

     REP BY THEIR REGISTERED GENERAL
     POWER OF ATTORNEY
     SRI. AMITH R. JAIN
     S/O SRI. RIKABCHAND JAIN
     AGED 48 YEARS
     R/AT NO.401
     PANCHASHEEL APARTMENTS
     3rd FLOOR, THIRD CROSS
     GANDHINAGAR, BENGALURU 09.

                                            ...RESPONDENTS
(BY SRI. D.N. MANJUNATH, ADV., FOR R1-R5)

      THIS REVIEW PETITION IS FILED UNDER ORDER 47
RULE 1 R/W SECTION 114 OF CPC, PRAYING TO REVIEW THE
ORDER DATED 28/09/2022 PASSED BY THIS HONBLE COURT
IN   W.A.NO.618/2022   (GM.ST/RN),   IN   THE   INTEREST   OF
JUSTICE AND EQUITY.

      THIS PETITION COMING ON FOR PRELIMINARY HEARING,
THIS DAY, ALOK ARADHE J., MADE THE FOLLOWING:
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                                           R.P. No.748 of 2022




                           ORDER

Mr.Laxminarayana, learned Additional Government

Advocate for the petitioner.

Mr.D.N.Manjunath, learned counsel for the

respondents.

Heard the learned counsel for the parties.

This petition has been filed seeking review of the

judgment dated 28.09.2022 passed in W.A.No.618/2022.

2. After hearing the learned counsel for the parties, we

find that the order neither suffers from any jurisdictional

infirmity nor any error apparent on the face of the record

warranting interference of this Court in exercise of review

jurisdiction.

Accordingly, the petition is dismissed.

Sd/-

JUDGE

Sd/-

JUDGE RV