The Union Of India vs Savadatti Shivputrappa S/O. ...
2023 Latest Caselaw 340 Kant

                                                              -1-




                                              MFA No. 102641 of 2018


                                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                           DATED THIS THE 5TH DAY OF JANUARY, 2023

                                                           BEFORE
                                            THE HON'BLE MR JUSTICE RAVI V.HOSMANI
                                  MISCELLANEOUS FIRST APPEAL NO. 102641 OF 2018 (LAC-)
                                  BETWEEN:

                                  1.    THE UNION OF INDIA
                                        REPRESEDNTED BY ITS GENERAL MANAGER,
                                        THROUGH THE DEPUTY CHIEF ENGINEER,
                                        (CONSTRUCTIONS DEPARTMENT)
                                        SOUTH WESTERN RAILWAY, HUBLI.
                                                                               ...APPELLANT
                                  (BY SMT. ANURADHA DESHPANDE &
                                  SMT. NAMRATA KULKARNI, ADVOCATES)

                                  AND:
                                  1.    SAVADATTI SHIVPUTRAPPA S/O. SHIVAPPA
                                        AGE:MAJOR,
                                        OCC:AGRICULTURE,
                                        R/O. INGALAHALLI,
                                        TQ:HUBBALLI, DIST: DHARWAD.
                                  2.    SAVADATTI SHEKARAPPA S/O. SHIVAPPA
                                        AGE:MAJOR,
                                        OCCAGRICULTURE,
                                        R/O. INGALAHALLI,
ANNAPURNA                               TQ:HUBBALLI,
CHINNAPPA                               BY PA HOLDER LAXMAN S/O. SHIVAPPA SAVADATTI,
DANDAGAL
                                        DIST: DHARWAD.
Digitally signed by
ANNAPURNA CHINNAPPA               3.    SPECIAL LAND ACQUISITION OFFICER CUM ASSISTANT
DANDAGAL
Location: High court of
Karnataka, Dharwad Bench,
                                        COMMISSIONER
Dharwad
Date: 2023.01.17 10:56:22 -0800         NEAR DEPUTY COMMISSIONER
                                        OFFICE, DHARWAD.
                                  4.    CHIEF SECRETARY
                                        REP. FOR GOVERNMENT OF KARNATKA,
                                        BANGALORE-560001.
                                  5.    DEPUTY COMMISSIONER
                                        DHARWAD.

                                                                           ...RESPONDENTS
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           MFA No. 102641 of 2018




     MFA FILED U/S 54(1) LAND ACQUSITION ACT, 1984,
AGAISNT JUDGMENT AND AWARD DATED 06.12.2014,
PASSED IN LAC NO.39/2010 ON THE FILE OF THE I
ADDITIONAL SENIOR CIVIL JUDGE, AND AMACT,
HUBBALI, AWARDING COMPENSATION OF RS.35,687/-
PER GUNTA.


      THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:

                           ORDER

Learned counsel for the appellant has filed a memo

stating that appellant is not pressing the appeal.

Memo is taken on record.

Accordingly, appeal is dismissed as withdrawn.

It is submitted that in similar matter in MFA

no.102650/2018, directions for refund of Court fee were

issued. Similar directions are issued in this appeal also.

Sd/-

JUDGE

VMB