Shankrappa S/O Mallappa ... vs Smt. Manikyabai W/O. Shankarrao ...
2023 Latest Caselaw 335 Kant

                                                      -1-




                                      EX.SA No. 100002 of 2022


                               IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                   DATED THIS THE 5TH DAY OF JANUARY, 2023

                                                    BEFORE
                                    THE HON'BLE MR JUSTICE RAVI V.HOSMANI
                                EXECUTION SECOND APPEAL NO. 100002 OF 2022 (-)
                          BETWEEN:

                          1.    SHANKRAPPA S/O MALLAPPA SHANDENAVAR
                                AGE. 53 YEARS,
                                OCC. AGRICULTURE
                                R/O. KHANAPUR MAHAL, TADKOD,
                                TQ. DHARWAD-580001



                                                                        ... APPELLANT

                          (BY SRI. MADANMOHAN M. KHANNUR, ADVOCATE)

                          AND:

                          1.    SMT. MANIKYABAI W/O. SHANKARRAO ALIAS
                                SHANKAR DESHPANDE
                                AGE. 90 YEARS,
                                OCC. AGRICULTURE,
ANNAPURNA
CHINNAPPA                       R/O.MADANBHAVI,
DANDAGAL
                                NOW AT NIDAGUNDI
Digitally signed by
ANNAPURNA
CHINNAPPA
                                TQ. BASAVANA BAGEWADI-586203
DANDAGAL
Location: High court of
Karnataka, Dharwad
Bench, Dharwad
                                DIST. BAGALKOT
Date: 2023.01.17
10:53:32 -0800


                          2.    SMT. SHYAMALABAI W/O. RAVUJIRAO DESHAPANDE
                                AGE. 61 YEARS,
                                OCC. HOUSEHOLD WORK,
                                R/O.MADANBHAVI,
                                NOW AT NIDAGUNDI
                                TQ. BASAVANA BAGEWADI-586203
                             -2-




           EX.SA No. 100002 of 2022


     DIST. BAGALKOT

3.   SHRI. CHIDAMBAR S/O SHANKRRAO ALIAS SHANKAR
     DESHPANDE
     AGE. 46 YEARS,
     OCC. AGRICULTURE,
     R/O.MADANBHAVI,
     NOW AT NIDAGUNDI
     TQ. BASAVANA BAGEWADI-586203
     DIST. BAGALKOT

4.   SHRI. ANNAJI S/O SHANKARRAO DESHPANDE
     AGE. 46 YEARS,
     OCC. AGRICULTURE,
     R/O.MADANBHAVI,
     NOW AT NIDAGUNDI
     TQ. BASAVANA BAGEWADI-586203
     DIST. BAGALKOT

5.   SMT. SUDHA W/O. NARAYANRAO KULKARNI
     AGE. 64 YEARS,
     OCC. HOUSEHOLD WORK
     R/O. ASWINI NAGAR,
     DIST. HAVERI-581110



                                        ...RESPONDENTS

       MFA FILED U/SEC.173(1) OF MV ACT, 1988, AGAINST
THE JUDGMENT AND AWARD DTD:14-06-2010 PASSED IN
MVC.NO.273/2009 ON THE FILE OF THE PRESIDING OFFICER,
FAST     TRACT   COURT-I,   BELLARY,   AWARDING    THE
COMPENSATION OF RS.1,28,428/- WITH INTEREST AT THE
RATE OF 6% P.A., FROM THE DATE OF PETITION TILL ITS
COMPLETE REALISATION.
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             EX.SA No. 100002 of 2022




      THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:

                              ORDER

Learned counsel for the appellants has filed a memo

seeking permission of Court to withdraw appeal with liberty

to file writ petition.

In view of memo, appeal is dismissed as withdrawn

with liberty as sought for.

Registry is directed to return certified copy of order by

replacing same with photo copy.

Sd/-

JUDGE

VMB