Rajanna vs Maddu Nagamma
2023 Latest Caselaw 264 Kant

                                           -1-
                                                    MFA No. 4648 of 2019




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 4TH DAY OF JANUARY, 2023

                                         BEFORE

                            THE HON'BLE MR JUSTICE M.I.ARUN

                  MISCELLANEOUS FIRST APPEAL NO. 4648 OF 2019 (MV-D)

                 BETWEEN:

                 RAJANNA
                 S/O. BETTADAYAPPA,
                 AGED ABOUT 50 YEARS,
                 R/O. B B HALLI,
                 AANCHIHALLI POST,
                 KASABA HOBLI,
Digitally        KORATAGERE TALUK,
signed by V
MANJUSHA         TUMAKURU DIST
BAI
                                                            ...APPELLANT
Location: High
Court of         (BY SRI. MANJUNATH K.,ADVOCATE)
Karnataka

                 AND:

                 1.   MADDU NAGAMMA
                      W/O. LATE. RANGHA SHAMAIAH,
                      AGED ABOUT 57 YEARS,

                 2.   HANUMANTHARAYAPPA
                      S/O. LATE. RANGHA SHAMAIAH,
                      AGED ABOUT 39 YEARS,

                 3.   NARASIMHAIAH B R
                      S/O. LATE. RANGHA SHAMAIAH,
                      AGED ABOUT 38 YEARS,

                      ALL ARE RESIDING AT:
                      R/AT HANCHIHALLI POST,
                      KORATAGERE TALUK, BODABANDEHALLI,
                               -2-
                                        MFA No. 4648 of 2019




     TUMAKURU DISTRICT.

4.   THE MANAGER
     ORIENTAL INSURANCE CO LTD,
     OFFICE CODE: 423301.
     VP-IV 1ST, A-CROSS,
     POLICE STATION ROAD,
     STAGE PEENYA INDUSTRIAL ESTATE,
     BENGALURU 560058.
     BRANCH OFFICES:
     THE MANAGER,
     ORIENTAL INSURANCE CO LTD,
     JC ROAD, TGMC BUILDING,
     TUMAKURU CITY.
                                              ...RESPONDENTS

      THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 15.03.2019           PASSED IN MVC
NO.719/2018 ON THE FILE OF THE I ADDITIONAL DISTRICT
JUDGE AND MACT, TUMAKURU, AWARDING COMPENSATION OF
RS.5,43,900/- WITH INTEREST AT 6 PERCENT P.A. FROM THE
DATE OF PETITION TILL REALIZATION.

      THIS APPEAL IS COMING ON FOR ORDERS, THROUGH
PHYSICAL HEARING/VIDEO CONFERENCING THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

1. Learned counsel for the appellant has filed a memo dated

04.01.2023 with a prayer to dismiss the appeal as withdrawn.

2. Memo is placed on record.

MFA No. 4648 of 2019

3. Accordingly, the appeal is dismissed as withdrawn.

SD/-

JUDGE

AG