Smt. Surekha vs The Executive Engineer And Anr
2023 Latest Caselaw 1015 Kant

                           1

         IN THE HIGH COURT OF KARNATAKA
                KALABURAGI BENCH

     DATED THIS THE 17TH DAY OF JANUARY 2023

                       PRESENT

THE HON'BLE MR.JUSTICE SREENIVAS HARISH KUMAR

                         AND

THE HON'BLE MR.JUSTICE T.G.SHIVASHANKARE GOWDA


 MISCELLANEOUS FIRST APPEAL No.201451/2021 (LAC)

Between:

Smt. Surekha W/o Ashok Sali
Age: 53 years, Occ: Household
R/o Siddeshwara Nagar, Gazipur
Kalaburagi
                                       ...Appellant

(By Sri A.M.Biradar, Advocate)


And:

1.   The Executive Engineer
     Karnataka Road Development
     Corporation Project
     Kalaburagi-585 102

2.   The Assistant Commissioner &
     Land Acquisition Officer
     Kalaburagi-585 101
                                     ...Respondents
                                   2

        This MFA is filed under Section 54 of the Land
Acquisition Act, 1894, praying to allow the appeal with
costs    and   modify     the    judgment       and     award     dated
11.10.2018      passed    by     the   Prl.    Senior   Civil   Judge,
Kalaburagi     in   LAC    No.159/2012         by     enhancing     the
compensation at Rs.1200/- per sq. ft. with all statutory
benefits, in the interest of justice and equity.

        This   appeal    coming    on    for    Orders,    this    day,
SREENIVAS HARISH KUMAR J., made the following:

                                ORDER

Appellant's counsel is absent.

On the last date of hearing also the appellant's

counsel was absent. Therefore appeal is dismissed for

non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

BL