Karnataka High Court
Smt N Prabavathi vs Smt Narayanamma on 23 February, 2023
Bench: H.P.Sandeshpresided Byhpsj
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RSA No. 1222 of 2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF FEBRUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
REGULAR SECOND APPEAL NO.1222 OF 2017 (PAR)
BETWEEN:
SMT. N. PRABAVATHI,
W/O B.M. MUNIKRISHNAPPA,
AGED ABOUT 64 YEARS,
R/AT NO.38, ANJANAYA NILAYA,
2ND MAIN ROAD, GANGANAGAR,
BENGALURU-560032.
1(a). SRI B.M. MUNIKRISHNAPPA,
S/O LATE MUNIRAMAIAH,
AGED ABOUT 79 YEARS.
1(b). SMT. PRAMEEN RAMA,
D/O B.M.MUNIKRISHNAPPA,
AGED ABOUT 51 YEARS.
Digitally signed by 1(c). SRI PRADEEP M,
SHARANYA T
S/O B.M. MUNIKRISHNAPPA,
Location: HIGH
COURT OF AGED ABOUT 47 YEARS.
KARNATAKA
ALL ARE R/AT NO.38, ANJANAYA NILAYA,
2ND MAIN ROAD, GANGANAGAR,
BENGALURU-560032.
(AMENDED VIDE COURT ORDER
DATED 23.02.2023).
...APPELLANTS
(BY SRI S.G. HEGDE, ADVOCATE)
AND:
1. SMT. NARAYANAMMA,
D/O BETTAKOTEMUNISHAMAPPA
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RSA No. 1222 of 2017
@ MUNISHAMAPPA,
W/O HANUMAPPA,
AGED ABOUT 86 YEARS,
RESIDING AT SULIBELI,
HOSKOTE TALUK,
BENGALURU RURAL DISTRICT-562129.
2. SMT. NARAYANAMMA,
W/O LATE NARAYANAPPA,
AGED ABOUT 67 YEARS.
3. SRI VENKATESHAPPA,
S/O BETTAKOTE MUNISHAMAPPA
@ MUNISHAMAPPA,
AGED ABOUT 68 YEARS.
4. SRI GOPALAPPA,
S/O BETTAKOTE MUNISHAMAPPA
@ MUNISHAMAPPA,
AGED ABOUT 58 YEARS.
5. SRI SRINIVASAPPA,
S/O BETTAKOTE MUNISHAMAPPA
@ MUNISHAMAPPA,
AGED ABOUT 57 YEARS.
6. SRI KRISHNAPPA,
S/O BETTAKOTE MUNISHAMAPPA
@ MUNISHAMAPPA,
AGED ABOUT 50 YEARS.
R2 TO R6 ARE R/AT DODDASANNE VILLAGE,
KASABA HOBLI,
DEVANAHALLI TALUK-562110.
7. SMT. RATHNAMMA,
W/O KRISHNAPPA,
D/O BETTAKOTE MUNISHAMAPPA
@ MUNISHAMAPPA,
AGED ABOUT 45 YEARS,
R/A BEEDAGANAHALLI VILLAGE,
NANDI HOBLI,
CHIKKABALLAPURA TALUK-562101.
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RSA No. 1222 of 2017
8. SMT. GOWRAMMA,
W/O NARASIMHAPPA,
D/O BETTAKOTE MUNISHAMAPPA
@ MUNISHAMAPPA,
AGED ABOUT 43 YEARS,
R/A PARASANNAHALLI VILLAGE,
SOMANAHALLI POST,
RAMANAGARA TALUK-571511.
9. SMT. MARIYAMMA,
W/O LATE MUNIRAYARU,
AGED ABOUT 63 YEARS.
10. SMT. RATHNAMMA,
W/O MARIYAMMA,
AGED ABOUT 45 YEARS.
11. SRI AMARESH,
S/O MARIYAMMA,
AGED ABOUT 42 YEARS.
12. SRI RAGAVENDRA,
S/O MARIYAMMA,
AGED ABOUT 40 YEARS.
R9 TO R12 ARE R/AT DODASANNE VILLAGE,
KASABA HOBLI,
DEVANAHALLI TALUK-562110.
...RESPONDENTS
(R1 AND R7 SERVED AND UNREPRESENTED)
THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGEMENT AND DECREE DATED 02.02.2017
PASSED IN R.A.NO.15084/2016 ON THE FILE OF THE V
ADDITIONAL DISTRICT AND SESSIONS JUDGE,
DEVANAHALLI, BENGALURU RURAL DISTRICT, DISMISSING
THE APPEAL AND CONFIRMING THE JUDGEMENT AND DECREE
DATED 17.01.2014 PASSED IN OS.NO.396/2007 ON THE FILE
OF THE ADDITIONAL CIVIL JUDGE AND JMFC DEVANAHALLI.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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RSA No. 1222 of 2017
JUDGMENT
The learned counsel for the appellants has filed a
memo seeking permission of this Court to withdraw the
appeal as the matter is amicably settled out of Court
between the appellants and the respondents.
2. In view of the memo, the appeal is dismissed
as withdrawn.
Sd/-
JUDGE
MD
