Sri T R Narayana vs Sri Anandalwan
2023 Latest Caselaw 1471 Kant

                                          -1-
                                                    WA No.4917 of 2015




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                      DATED THIS THE 21ST DAY OF FEBRUARY 2023
                                       PRESENT
                        THE HON'BLE MR. JUSTICE ALOK ARADHE
                                          AND
                      THE HON'BLE MR. JUSTICE VIJAYKUMAR A PATIL
                         WRIT APPEAL NO.4917 OF 2015 (GM-R/C)
               BETWEEN:
               1.   SRI. T.R. NARAYANA
                    S/O LATE T. RAMASWAMY IYENGAR
                    AGED ABOUT 71 YEARS
                    R/O NO. 214, 10TH B CROSS
                    29TH MAIN, I PHASE, J.P.NAGAR
Digitally
signed by           BANGALORE - 560 078.
RUPA V
Location:      2.   SRI. D.N. NARAYANA IYENGAR
High Court
of Karnataka        S/O LATE NARASIMHA SESHA IYENGAR
                    AGED ABOUT 69 YEARS
                    R/A NO.202, 2ND BLOCK, R.T.NAGAR
                    BANGALORE-560 032.

                                                         ...APPELLANTS
               (BY SRI. H.N. BASAVARAJU, ADV.,)
               AND:

               1.   SRI. ANANDALWAN
                    S/O NARASIMHACHAR
                    AGED ABOUT 37 YEARS
                    R/A VANGIPURAM NAMBI MUTT
                    RAJA STREET, MELUKOTE
                    PANDAVAPURA TALUK
                    MANDYA DISTRICT-571 401.

               2.   STATE OF KARNATAKA
                    REPRESENTED BY ITS SECRETARY
                    REVENUE DEPARTMENT
                    M.S.BUILDING, DR. AMBEDKAR VEEDHI
                    BANGALORE - 560 001.
                             -2-
                                        WA No.4917 of 2015




3.   THE DEPUTY COMMISSIONER
     MANDYA DISTRICT
     MANDYA-571 401.

4.   THE COMMISSIONER FOR HINDU
     RELIGIOUS & CHARITABLE INSTITUTIONS
     GOVERNMENT OF KARNATAKA
     CHAMARAJAPET, BANGALORE - 560 018.

5.   THE LOCAL EXECUTIVE OFFICER
     SREE CHELUVANARAYANASWAMY TEMPLE
     MELUKOTE, PANDAVAPURA TALUK
     MANDYA DISTRICT-571 401.

6.   SRI R KRISHNA IYENGAR
     (DELETED VIDE ORDER DTD:24.06.2022).


                                            ...RESPONDENTS
(BY SRI. TEJAS SHETTY, ADV., FOR R1 TO R5
(V/O DTD:9.6.2021)
R6 DELETED V/O DTD:24.06.2022)


      THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA

HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER

PASSED   IN   THE   WRIT   PETITION   NO.7858/2008   DATED

28/10/2015.


      THIS APPEAL COMING ON FOR FURTHER HEARING THIS

DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:
                           -3-
                                     WA No.4917 of 2015




                     JUDGMENT

Mr.H.N.Basavaraju, learned counsel for the

appellants has filed a memo seeking leave of this Court

to withdraw the appeal. The aforesaid memo is taken

on record.

Accordingly, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

RV