Smt Hanumavva vs Smt Mariyavva
2023 Latest Caselaw 1184 Kant

                          -1-

                                   RSA No. 330 of 2007




         IN THE HIGH COURT OF KARNATAKA,
                  DHARWAD BENCH

     DATED THIS THE 3RD DAY OF FEBRUARY, 2023

                       BEFORE

      THE HON'BLE MR JUSTICE UMESH M ADIGA

 REGULAR SECOND APPEAL NO. 330 OF 2007 (PAR)

BETWEEN:

1.   SMT. HANUMAVVA
     W/O. RUDRAPPA CHALAGERI
     AGE 58 YEARSO, OCC:HOUSEHOLD WORK,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

2.   YALLAPPA
     S/O. SANNARAMAPPA VADARAR,
     AGE 53 YEARS OCC: COOLIE,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

3.   BHARMAPPA
     S/O. SANNARAMAPPA VADARAR,
     AGE 48 YEARS, OCC: COOLIE,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

4.   IRAPPA
     S/O. SANNARAMAPPA VADARAR
     AGE 43 YEARS OCC: COOLIE,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

5.   NINGAPPA
     S/O. SANNARAMAPPA VADARAR
     AGE 38 YEARS, OCC: COOLIE,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.
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                                    RSA No. 330 of 2007




6.   KUBERAPPA
     S/O. SANNARAMAPPA VADARAR
     AGE 33 YEARS OCC: COOLIE,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.
                                          ... APPELLANTS
(BY SRI. G.K. HIREGOUDAR, ADVOCATE - ABSENT)

AND:

1.   SMT. MARIYAVVA
     W/O. DODDAGUNDAPPA VADARAR,
     AGE 68 YEARS, OCC: HOUSEHOLD WORK,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

2.   YALLAPPA
     W/O. DODDAGUNDAPPA VADARAR,
     AGE 46 YEARS, OCC: NIL,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

3.   RAMACHANDRAPPA
     S/O. DODDAGUNDAPPA VADARAR,
     AGE 43 YEARS, OCC: NIL,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

4.   KARIYALLAPPA
     S/O. DODDAGUNDAPPA VADARAR,
     AGE 33 YEARS, OCC: NIL,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

5.   HANUMANTAPPA
     S/O. DODDAGUNDAPPA VADARAR,
     AGE MAJOR, OCC: NIL,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

6.   SHIVAKKA
     SANNAHANUMANTHAPPA AYOJI,
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                                    RSA No. 330 of 2007



     AGE 40 YEARS, OCC: HOUSEHOLD WORK,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

7.   SHIVAPPA
     S/O. YELLAPPA VADARAR
     AGE 58 YEARS, OCC: COOLIE,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

8.   SANNA GUDDAPPA
     S/O. YALLAPPA VADARAR,
     AGE 54 YEARS, OCC: COOLIE,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.

9.   LAKSHMAN
     S/O YALLAPPA VADARAR,
     AGE 48 YEARS, OCC: COOLIE,
     R/O: TUMMINAKATTI,
     TQ: RANEBENNUR-581115.
                                           ... RESPONDENTS
(BY SRI. C.B. SHAKUNAVALLI FOR
 SRI. B.V. SOMAPUR ADVOCATE FOR R1, R6-R9;
 SRI. R.S. HEGDE, ADV. FOR R1 R3, & R6 TO R9-ABSENT;
 APPEAL AGAINST R2 TO R5 STANDS DISMISSED V/O/D 29.03.2010
 V/O/D 29.03.2010 NOTICE TO R4 HELD SUFFICIENT)


     THIS RSA FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGEMENT & DECREE DATED 15.9.2006
PASSED IN R.A.NO.82/2003 ON THE FILE OF THE CIVIL
JUDGE    (SR.DN.)    &  PRL.   JMFC,  RANEBENNUR,
DISMISSING     THE APPEAL AND CONFIRMING       THE
JUDGEMENT AND DECREE DATED: 5.9.2003     PASSED IN
O.S. NO.204/1995      ON THE FILE OF THE PRL. CIVIL
                  ST
JUDGE (JR.DN.) & 1 ADDL. JMFC, RANEBENNUR.


     THIS APPEAL COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT MADE THE FOLLOWING:
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                                        RSA No. 330 of 2007




                         JUDGMENT

None appears on behalf of the appellants. On the last

date of hearing, time was granted as a last chance.

Learned counsel Shri C.B. Shakunavalli for Shri B.V.

Somapur for respondent Nos.1, 6 to 9 is present.

Sufficient time is granted to prosecute this appeal.

The appeal is dismissed for non-prosecution.

Sd/-

JUDGE Vnp*