Basappa S/O. Hanumappa Mandakki vs The Executive Officer
2023 Latest Caselaw 9879 Kant

Karnataka High Court

Basappa S/O. Hanumappa Mandakki vs The Executive Officer on 8 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                           -1-
                                                 NC: 2023:KHC-D:14413
                                                   MFA No. 103581 of 2018




                         IN THE HIGH COURT OF KARNATAKA,
                                  DHARWAD BENCH

                    DATED THIS THE 8TH DAY OF DECEMBER, 2023

                                      BEFORE

                 THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                 MISCELLANEOUS FIRST APPEAL NO.103581/2018(LAC)

            BETWEEN:

                 BASAPPA S/O. HANUMAPPA MANDAKKI
                 SINCE DEAD BY HIS LRS.
            1.   RUDRAWA S/O. LATE BASAPPA,
                 AGE:72.
            2.   SIDDAPPA S/O. BASAPPA,
                 AGE:36.
            3.   SMT. SHAKAMMA W/O. BASAVARAJ BANAKAR
                 AGE: 34.
            4.   SMT. VINODA W/O. CHOLARAJA LAKKOLLI,
                 AGE:41 YEARS,
                 ALL ARE R/A CHAPPARADAHALLI,
                 HIREKERUR TALUK - 581 111.
                                                             ...APPELLANTS
            (BY SRI K ANANDKUMAR, ADVOCATE)
Digitally
signed by   AND:
SUJATA
SUBHASH
PAMMAR      1.   THE EXECUTIVE ENGINEER,
                 UTP, RANEBEMMUR.
            2.   THE DEPUTY COMMISSIONER,
                 HAVERI - 581 110.
            3.   THE SPECIAL LAND ACQUISITION OFFICER,
                 AND SLAO UTP RANEBENNUR - 581 115.
                                                           ...RESPONDENTS

                  THIS MFA IS FILED UNDER SECTION 54(1) OF LAND
            ACQUISITION ACT, PRAYING TO MODIFY THE JUDGMENT AND
            AWARD DATED 16.12.2011 IN LAC NO.157/2011 PASSED SENIOR
            CIVIL JUDGE AND JMFC, AT HIREKERUR AND ETC.,
                              -2-
                                   NC: 2023:KHC-D:14413
                                     MFA No. 103581 of 2018




     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          ORDER

Today the matter is listed for compliance of office

objections for 5th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

SSP

CT-ASC