Smt. Chaya Kumari. B. D vs Mr. Dharmendra. S. N
2023 Latest Caselaw 9868 Kant

Karnataka High Court

Smt. Chaya Kumari. B. D vs Mr. Dharmendra. S. N on 8 December, 2023

Bench: P.S.Dinesh Kumar, S Vishwajith Shetty

                                                -1-
                                                        NC: 2023:KHC:44755-DB
                                                          RP No. 404 of 2023




                       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 8TH DAY OF DECEMBER, 2023

                                              PRESENT

                           THE HON'BLE MR JUSTICE P.S.DINESH KUMAR

                                                AND

                          THE HON'BLE MR JUSTICE S VISHWAJITH SHETTY

                                REVIEW PETITION NO. 404 OF 2023

                   BETWEEN:

                   SMT. CHAYA KUMARI. B.D.
                   ALIS CHAUDAMANI ALIAS APOORVA
                   D/O LATE DHANANJAYA
                   AGED ABOUT 32 YEARS
                   RA/T MAGGADA VEEDI
                   BELLUR, NAGAMANGALA TALUK
                   MANDYA TALUK - 571 433.
                                                                  ...PETITIONER
                   (BY SRI DEVARAJ M, ADV.)
                   AND:

                   MR. DHARMENDRA. S.N
Digitally signed
by B A             S/O NARASIMHA SETTY
KRISHNA
KUMAR              AGED ABOUT 38 YEARS
Location: HIGH     R/AT NO.102, S.L.V. DEFENCE
COURT OF
KARNATAKA          PARADISE,,DUO MARVEL LAYOUT
                   ANANTHAPURA ROAD, YELAHANKA
                   BANGALORE - 560 064.
                                                                ...RESPONDENT
                         THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE 1
                   R/W SECTION 114 OF CPC, PRAYING TO REVIEW THE JUDGMENT
                   DATED 11/01/2023 IN MFA NO. 2348/2021(MC) AND PERMIT THE
                   PETITIONER TO CONTEST THE CASE AND ANY OTHER APPROPRIATE
                   ORDER THAT THIS HONBLE COURT MAY DEEMS FIT TO GRANT
                   UNDER THE CIRCUMSTANCES OF THE ABOVE CASE IN THE
                   INTEREST OF EQUITY AND JUSTICE.
                               -2-
                                        NC: 2023:KHC:44755-DB
                                           RP No. 404 of 2023




    THIS PETITION, COMING ON FOR ORDERS, THIS DAY, P.S.
DINESH KUMAR J., MADE THE FOLLOWING:

                           ORDER

None appeared for the petitioner on the last date of

hearing as also today. Hence, this Review Petition is dismissed

for non-prosecution along with I.A.No.1/2023 for condonation

of delay.

No costs.

SD/-

JUDGE

SD/-

JUDGE

DN