Siddappa S/O. Basappa Agasibagil vs The Special Land Acquisition Officer
2023 Latest Caselaw 9724 Kant

Karnataka High Court

Siddappa S/O. Basappa Agasibagil vs The Special Land Acquisition Officer on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                                -1-
                                                                      NC: 2023:KHC-D:14390
                                                                        MFA No. 103648 of 2018




                                              IN THE HIGH COURT OF KARNATAKA,
                                                      DHARWAD BENCH

                                         DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                           BEFORE

                                      THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                      MISCELLANEOUS FIRST APPEAL NO.103648/2018(LAC)

                                 BETWEEN:

                                      SIDDAPPA
                                      S/O. BASAPPA AGASIBAGIL
                                      DEAD BY HIS LRS,

                                 1.   BASAPPA S/O. SIDDAPPA AGASIBAGIL,
                                      AGED ABOUT: 45 YEARS,
                                      OCC:AGRICULTURE,
                                      R/O: SANGOLLI,
                                      TQ: BAILHONGAL,
                                      DIST: BELAGAAVI - 590 001.
                                                                                    ...APPELLANT
                                 (BY SRI K. ANANDKUMAR, ADVOCATE)

                                 AND:

                                 1.   THE SPECIAL LAND ACQUISITION OFFICER,
                                      MALAPRABHA NO.III DHARWAD,
              Digitally signed
              by
VIJAYALAKSHMI VIJAYALAKSHMI
                                      DIST:DHARWAD - 580 001.
M KANKUPPI    M KANKUPPI
              Date: 2023.12.12
              13:22:01 +0530


                                 2.   THE EXECUTIVE ENGINEER,
                                      M.L.B.C.C DIVISION NO.2,
                                      KARNATAKA NIRAVARI NIGAM LTD.,
                                      NAVILUTEERTH, TQ:SAVADATTI,
                                      DIST:BELAGAVI - 590 001.
                                                                                ...RESPONDENTS

                                      THIS MFA IS FILED UNDER SECTION 54(1) OF THE LAND
                                 ACQUISITION ACT, PRAYING TO MODIFY THE JUDGMENT AND
                                 DECREE DATED 05.04.2012 PASSED IN LAC NO.255/2011 BY THE
                                 LEARNED SENIOR CIVIL JUDGE BAILHONGA AND ETC.,

                                     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                                 COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:14390
                                      MFA No. 103648 of 2018




                           ORDER

Learned counsel for the appellant has filed a memo

for seeking to withdraw the appeal.

The memo is placed on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

SSP

CT-ASC