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Amit Achut Pednekar vs Smt.Radhabai Prashant Naik
2023 Latest Caselaw 9713 Kant

Citation : 2023 Latest Caselaw 9713 Kant
Judgement Date : 7 December, 2023

Karnataka High Court

Amit Achut Pednekar vs Smt.Radhabai Prashant Naik on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                           -1-
                                                                 NC: 2023:KHC-D:14378
                                                                    MFA No. 102584 of 2019




                                            IN THE HIGH COURT OF KARNATAKA,
                                                    DHARWAD BENCH

                                        DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                        BEFORE

                                  THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                 MISCELLANEOUS FIRST APPEAL NO.102584/2019(MV-D)

                                 BETWEEN:

                                 AMIT ACHUT PEDNEKAR,
                                 R/O. BALEGULI,
                                 ANKOLA,
                                 U.K.DISTRICT.

                                                                               ...APPELLANT

                                 (BY SRI SADIQ N. GOODWALA, ADVOCATE)

                                 AND:

                                 1.   SMT. RADHABAI PRASHANT NAIK,
                                      AGE: 23 YEARS,
                                      OCC: HOUSEHOLD,
              Digitally signed
              by
              VIJAYALAKSHMI
                                      R/O: AJJIKATTA,
VIJAYALAKSHMI M KANKUPPI
M KANKUPPI
              Date:
              2023.12.12
              13:20:37 +0530
                                      ANKOLA NOW RESIDING
                                      AT SAIKATTA,
                                      KODIBAG, KARWAR.

                                 2.   ASMIT @ BABU PRASHANT NAIK,
                                      AGE: 4 YEARS,
                                      R/O: AJJIKATTA,
                                      ANKOLA NOW RESIDING
                                      AT SAIKATTA,
                                      KODIBAG,
                                      KARWAR.

                                 3.   SMT. LAXMI
                                      W/O. BABU NAIK,
                               -2-
                                    NC: 2023:KHC-D:14378
                                      MFA No. 102584 of 2019




      AGE: 60 YEARS,
      OCC: HOUSEHOLD,
      R/O: SAIKATTA,
      KODIBAG,
      KARWAR.

4.    SMT.RAMIJABI RAHEEM
      KHAN PATHAN,
      R/O: ISLAMPUR, ANKOLA,
      U.K.DISTRICT.

5.    BAJAJ ALLIENZ GENERAL
      INS., CO., LTD.,
      KALBURGI MANSION,
      LAMINGTON ROAD,
      HUBBALLI.

6.    THE DIVISIONAL MANAGER,
      NATIONAL INSURANCE CO.LTD.,
      P.B.ROAD,
      HUBBALLI.
                                             ...RESPONDENTS


       THIS MFA IS FILED UNDER SECTION 173(1) OF MOTOR

VEHICLES ACT, 1988, PRAYING TO SET ASIDE THE JUDGMENT

AND    AWARD    DATED   15.03.2011     PASSED   BY   THE   II

ADDITIONAL MOTOR ACCIDENT CLAIMS TRIBUNAL, KARWAR

IN MVC. NO.95/2009 BY ALLOWING THE APPEAL.


       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
                             -3-
                                  NC: 2023:KHC-D:14378
                                    MFA No. 102584 of 2019




                          ORDER

Today the matter is listed for compliance of office

objections for 5th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

SSP

CT-ASC

 
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