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Smt.Roopa W/O Bhuvanesh vs Mallikarjunappa S. S/O Basalingappa
2023 Latest Caselaw 9709 Kant

Citation : 2023 Latest Caselaw 9709 Kant
Judgement Date : 7 December, 2023

Karnataka High Court

Smt.Roopa W/O Bhuvanesh vs Mallikarjunappa S. S/O Basalingappa on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                           -1-
                                                                 NC: 2023:KHC-D:14377
                                                             MFA.CROB No. 100043 of 2019




                                           IN THE HIGH COURT OF KARNATAKA,
                                                   DHARWAD BENCH

                                       DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                        BEFORE

                                  THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                          MFA CROSS OBJ NO.100043/2019(MV)

                                 BETWEEN:

                                 1.   SMT. ROOPA
                                      W/O. BHUVANESH,
                                      AGE: 35 YEARS,
                                      OCC: HOUSEHOLD WORK,
                                      R/O: CHIKKAGANGUR,
                                      NOW AT MOTEBENNUR,
                                      TQ: BYADAGI,
                                      DIST: HAVERI.

                                 2.   KUMARI BHYAGYA
                                      D/O. BHUVANESH,
                                      AGE: 09 YEARS,
                                      OCC: STUDENT,
                                      R/O: CHIKKAGANGUR,
              Digitally signed
              by
                                      NOW AT MOTEBENNUR,
                                      TQ: BYADAGI,
              VIJAYALAKSHMI
VIJAYALAKSHMI M KANKUPPI
M KANKUPPI
              Date:
              2023.12.12
              13:23:37 +0530


                                      DIST: HAVERI.

                                 3.   SHIVAKUMAR
                                      S/O. BHUVANESH,
                                      AGE: 07 YEARS,
                                      OCC: STUDENT,
                                      R/O: CHIKKAGANGUR,
                                      NOW AT MOTEBENNUR,
                                      TQ: BYADAGI,
                                      DIST: HAVERI.

                                 4.   MTS NEELAVVA
                                      W/O. SHIDDAPPA,
                            -2-
                                  NC: 2023:KHC-D:14377
                             MFA.CROB No. 100043 of 2019




     AGE: 52 YEARS,
     OCC: STUDENT,
     R/O: CHIKKAGANGUR,
     NOW AT MOTEBENNUR,
     TQ: BYADAGI, DIST: HAVERI.
                                            ...APPELLANTS
(BY SRI RAKESH HATTIKATAGI, ADVOCATE)

AND:

1.   MALLIKARJUNAPPA S.
     S/O. BASALINGAPPA,
     AGE: MAJOR, OCC: BUSINESS,
     R/O: BHIM NAGAR,
     MAISHAL VES, MIRAJ,
     NOW R/AT: BIRADI,
     TQ: RAIBAG,
     DIST: BELAGAVI.

2.   THE DIVISIONAL MANAGER,
     NATIONAL INSURANCE CO., LTD.,
     SUJATA COMPLEX,
     OPP: INDERA GLASS HOUSE,
     HUBBALLI.
                                          ...RESPONDENTS

       THIS MFA CROSS OBJECTION IN MFA NO.100923/2015
IS FILED UNDER ORDER 41 ULE 22 OF CPCP., PRAYING TO
AGAINST THE JUDGMENT AND AWARD 02.12.2014 PASSED BY
THE LEARNED SENIOR CIVIL JUDGE AND MOTOR ACCIDENT
CLAIMS TRIBUNAL IT, BYADAGI, IN MVC NO.615/2012 BY
MODIFYING ENHANCING THE COMPENSATION AS CLAIMED IN
THE CLAIM PETITION BY ALLOWING THIS APPEAL AND ETC.,


       THIS CROSS OBJECTION, COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:
                              -3-
                                   NC: 2023:KHC-D:14377
                               MFA.CROB No. 100043 of 2019




                           ORDER

Today the matter is listed for compliance of office

objections for 5th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

SSP

CT-ASC

 
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