Suglamma vs Mangalabai And Anr
2023 Latest Caselaw 9377 Kant

Karnataka High Court

Suglamma vs Mangalabai And Anr on 5 December, 2023

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                                                    NC: 2023:KHC-K:9032
                                                     RSA No. 200373 of 2017




                              IN THE HIGH COURT OF KARNATAKA
                                     KALABURAGI BENCH

                          DATED THIS THE 5TH DAY OF DECEMBER, 2023

                                           BEFORE

                              THE HON'BLE MRS JUSTICE M G UMA

                       REGULAR SECOND APPEAL NO.200373 OF 2017
                               (DEC. & MANDATORY INJ)
                   BETWEEN:

                   SUGLAMMA
                   W/O GURNATHAYYA SWAMI,
                   AGE: 68 YEARS,
                   OCC: AGRICULTURE & HOUSEHOLD,
                   R/O: NEAR BASVESHWAR CHOWK, I B ROAD,
                   GUNJ, BHALKI, TQ: BHALKI, DIST: BIDAR.

                                                               ...APPELLANT

                   (BY SRI SHARANABASSAPPA K BABSHETTY, ADVOCATE)

                   AND:

                   1.   MANGALABAI
Digitally signed
by SWETA                W/O NARSINGRAO SALUNKE,
KULKARNI                AGE: 58 YEARS, OCC: HOUSEHOLD,
Location: HIGH
COURT OF                R/O: MEHKAR, TQ: BHALKI,
KARNATAKA               DIST: BIDAR - 585327
                        NOW R/O: I.B. ROAD GUNJ BHALKI.

                   2.   RAJU S/O NARSINGRAO
                        AGE: 38 YEARS, OCC: AGRICULTURE,
                        R/O: VILLAGE MEHKAR, TQ.BHALKI,
                        DIST.BIDAR - 585327
                        NOW R/O: I.B. ROAD GUNJ BHALKI.

                                                            ...RESPONDENTS
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                                        NC: 2023:KHC-K:9032
                                           RSA No. 200373 of 2017




     THIS RSA IS FILED U/S 100 OF CPC, PRAYING TO ALLOW
THIS APPEAL AND SET-ASIDE THE JUDGMENT AND DECREE
DATED: 31.07.2017, PASSED BY THE SENIOR CIVIL JUDGE AT
BHALKI, IN R.A.NO.10/2013 CONFIRMING THE JUDGMENT AND
DECREE DATED: 30.07.2013 PASSED BY THE CIVIL JUDGE AND
JMFC AT BAHLKI, IN O.S. NO.38/2009.

    THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            JUDGMENT

Counsel for the appellant filed a memo seeking

withdrawal of the appeal.

Memo is placed on record. Appeal is dismissed as

withdrawn.

In view of dismissal of the appeal, pending interlocutory

applications, if any, stand disposed of.

Sd/-

JUDGE

SWK CT-VD