Karnataka High Court
Smt.Shakuntala W/O Bhimrao Chavathan vs Shri.Shantappa S/O Parasappa Itgekar on 4 December, 2023
Author: H.P.Sandesh
Bench: H.P.Sandesh
-1-
NC: 2023:KHC-D:14112-DB
RFA No. 100521 of 2018
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 4TH DAY OF DECEMBER, 2023
PRESENT
THE HON'BLE MR JUSTICE H.P.SANDESH
AND
THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
REGULAR FIRST APPEAL NO.100521 OF 2018 (DEC/PAR)
BETWEEN:
1. SMT. SHAKUNTALA
W/O BHIMRAO CHAVAHAN
AGE: 69 YEARS,
OCC: HOUSEHOLD WORK,
R/O: TOLAGA,
TQ: KHANAPUR-591302,
DIST: BELAGAVI
2. SHRI SURESH
S/O DHULU ITGEKAR
AGE: 67 YEARS,
OCC: AGRICULTURE,
R/O: HAVAGI,
SAROJA TQ: HALIYAL-581329,
HANGARAKI
DIST: UTTARA KANNADA.
Digitally signed by
SAROJA HANGARAKI
Location: HIGH COURT
OF KARNATAKA
DHARWAD BENCH
3. SHRI NEELAKANT
Date: 2023.12.05
13:31:55 +0530
S/O DHULU ITGEKAR
AGE: 65 YEARS,
OCC: AGRICULTURE,
R/O: HAVAGI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
4. SMT. KAUSHALYA
W/O SHRIKANT ACHARI
AGE: 61 YEARS,
OCC: HOUSEHOLD WORK,
R/O: OLD GANDHINAGAR,
-2-
NC: 2023:KHC-D:14112-DB
RFA No. 100521 of 2018
BELAGAVI-591106,
DIST: BELAGAVI.
5. SHRI GURUPAD
S/O DHULU ITGEKAR
AGE: 57 YEARS,
OCC: AGRICULTURE,
R/O: HAVAGI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
6. SMT. MAHADEVI
W/O ANAND GOUDA
AGE: 46 YEARS,
OCC: HOUSEHOLD,
R/O MIRANDA,
TQ: KHANAPUR-591302,
DIST: BELAGAVI.
7. SMT. INDU
W/O VITAL GOUDA
AGE: 44 YEARS,
OCC: AGRICULTURE,
R/O: GUTTIGERI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
...APPELLANTS
(BY SRI MADANMOHAN M KHANNUR, ADVOCATE)
AND:
1. SHRI SHANTAPPA
S/O PARASAPPA ITGEKAR
AGE: 79 YEARS,
OCC: AGRICULTURE,
R/O: HAVAGI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
-3-
NC: 2023:KHC-D:14112-DB
RFA No. 100521 of 2018
2. SHRI SAMBHAJI
S/O PARASAPPA ITGEKAR,
AGE: 72 YEARS,
OCC: AGRICULTURE,
R/O: HAVAGI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
3. SHRI ASHOK
S/O PARASAPPA ITGEKAR,
AGE: 64 YEARS,
OCC: AGRICULTURE,
R/O: HAVAGI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
4. SHRI VISHNU
S/O PARASAPPA ITGEKAR,
AGE: 58 YEARS,
OCC: AGRICULTURE,
R/O: HAVAGI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
5. SMT. SUSHEELA
W/O PARASHURAM PATIL,
AGE: 78 YEARS,
OCC: HOUSEHOLD,
R/O: GUTTIGERI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
6. SMT. SUNANDA
W/O MARUTI REDEKAR
AGE: 74 YEARS,
OCC: HOUSEHOLD,
R/O: HUNSWADI VILLAGE,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
7. SMT. RENUKA
W/O SHIVAJI BASARIKATTI
-4-
NC: 2023:KHC-D:14112-DB
RFA No. 100521 of 2018
AGE: 72 YEARS,
OCC: HOUSEHOLD,
R/O: GUNDOLLI VILLAGE,
TQ: KHANAPUR-591302,
DIST: BELAGAVI.
8. SMT. SUMITRA
W/O SRIKANT MIRASHI
AGE: 64 YEARS,
OCC: HOUSEHOLD,
R/O: GUTTIGERI,
TQ: HALIYAL-581329,
DIST: UTTARA KANNADA.
9. SMT. LALITA
W/O SHIVAJI VEERA
AGE: 54 YEARS,
OCC: HOUSEHOLD,
R/O: ANGOL VILLAGE,
TQ AND DIST: BELAGAVI-591106.
...RESPONDENTS
THIS RFA IS FILED UNDER SEC. 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 28.04.2018 PASSED IN
O.S.NO.9/2017 ON THE FILE OF THE SENIOR CIVIL JUDGE,
HALIYAL AND ETC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
H.P.SANDESH, J., MADE THE FOLLOWING:
ORDER
This matter is listed for sixth time for non-compliance
of office objections at Sl.No.4 to 6 and 8 to 11. Inspite of
sufficient opportunity is given to the counsel for the
appellants, aforesaid office objections are not complied.
NC: 2023:KHC-D:14112-DB
Hence, it appears that the appellants are not interested in
pursuing the matter diligently. Accordingly, the appeal is
dismissed for non-compliance of office objections.
Sd/-
JUDGE
Sd/-
JUDGE
SN
