Sri Raju vs Sreenath Reddy Ps
2023 Latest Caselaw 11280 Kant

Karnataka High Court

Sri Raju vs Sreenath Reddy Ps on 20 December, 2023

                                                -1-
                                                             NC: 2023:KHC:46520
                                                        MFA No. 3799 of 2016




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 20TH DAY OF DECEMBER, 2023

                                            BEFORE
                        THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                        MISCELLANEOUS FIRST APPEAL NO. 3799 OF 2016
                                            (MV-D)
                   BETWEEN:

                   1.    SRI RAJU
                         S/O GANGANNA,
                         AGED ABOUT 32 YEARS,

                   2.    SMT. DEVI
                         W/O RAJU,
                         AGED ABOUT 28 YEARS,

                         BOTH ARE R/AT NO.58,
                         CHOWDAREDDY PALYA,
                         CHINTAMANI TALUK,
                         CHIKKABALLPUR DISTRICT - 563 125.
                                                                  ...APPELLANTS
                   (BY SRI. MAHENDRA S S.,ADVOCATE)
Digitally signed   AND:
by VINUTHA B S
Location: HIGH     1.    SREENATH REDDY P.S
COURT OF
KARNATAKA
                         S/O SURYANARAYANA REDDY,
                         MAJOR IN AGE
                         SLVMS, PALYAKERE BAGEPALLI TALUK,
                         CHIKKABALLAPUR DISTRICT - 562 101.

                   2.    THE BRANCH MANAGER
                         THE NEW INDIA ASSURANCE CO LTD.,
                         OPPOSITE TO SUB-COLLECTORS BANGALOW
                         GANDHI ROAD, MADANAPALLI,
                         CHITTOR DISTRICT - 517325
                                                           ...RESPONDENTS
                   (BY SRI G.S.JAGADEESH., ADVOCATE FOR R2.,
                              -2-
                                             NC: 2023:KHC:46520
                                        MFA No. 3799 of 2016




    VIDE ORDER DATED 21.06.2019, NOTICE TO R1 D/W.,)
     MFA FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 04.02.2016 PASSED IN MVC
NO.122/14 ON THE FILE OF THE SENIOR CIVIL JUDGE & JMFC,
CHINTHAMANI, PARTLY ALLOWING THE CLAIM PETITION FOR
COMPENSATION     AND     SEEKING   ENHANCEMENT      OF
COMPENSATION.

     THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY,
THE COURT MADE THE FOLLOWING:


                           ORDER

No representation on appellant's side on call.

There was no representation even on 29.11.2023 and

12.12.2023.

Though the matter is listed under the caption for

'dismissal', yet there is no representation. Hence, the

appeal stands dismissed without costs for non-

prosecution.

Sd/-

JUDGE

CH