Siddalingamma Dead By Lrs ... vs Gowramma
2023 Latest Caselaw 10904 Kant

Karnataka High Court

Siddalingamma Dead By Lrs ... vs Gowramma on 18 December, 2023

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                                                    NC: 2023:KHC:46181
                                                RSA No. 1348 of 2023




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 18TH DAY OF DECEMBER, 2023

                                     BEFORE
             THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
             REGULAR SECOND APPEAL NO. 1348 OF 2023 (DEC/INJ)
             BETWEEN:

                   SIDDALINGAMMA
                   DEAD BY LRS

             1.    VENKATALAKSHMAMMA
                   W/O MARUTHI,
                   D/O SIDDALINGAMMA,
                   AGED ABOUT 71 YEARS,
                   R/O LAKSHMINARSIMHA SWAMY,
                   TEMPLE ROAD, HOLENARSIPURA TOWN,
                   HASSAN DISTRICT-573211.

             2.    CHELUVARAJ
                   S/O NANJUNDASHETTY,
Digitally          D/O SIDDALINGAMMA,
signed by
                   AGED ABOUT 61 YEARS,
CHAITHRA A
                   WARD NO.4, SHRIRAMA BLOCK,
Location:
HIGH               KR NAGAR TOWN,
COURT OF           MYSURU DISTRICT-571602.
KARNATAKA
             3.    SUMITRA
                   W/O NANJUNDASHETTY,
                   D/O SIDDALINGAMMA,
                   AGED ABOUT 58 YEARS,
                   BEHIND PRIVATE BUS STAND,
                   NAGAMANGALA TOWN, MANDYA DISTRICT-571 432.
                                                      ...APPELLANTS
             (BY SRI. SYED AKBAR PASHA, ADVOCATE)
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                                        NC: 2023:KHC:46181
                                      RSA No. 1348 of 2023




AND:

1.   GOWRAMMA
     W/O THIMMARAJU,
     AGED ABOUT 53 YEARS,
     D/O NO.118/4, IV ROAD,
     SRIRAMA BLOCK,
     K R NAGAR TOWN,
     MYSURU DIST-571 602.

2.   BHARATESHA
     S/O LATE LAKSHMANASHETTY,
     AGED ABOUT 47 YEARS,
     HAMPAPURA VILLAGE,
     HOSA AGRAHARA HOBLI,
     K R NAGAR TOWN,
     MYSURU DIST-571602.
                                           ...RESPONDENTS
(BY SRI. SRIKANTHA C, ADVOCATE FOR C/R1 AND C/R2)

       THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 19.06.2023
PASSED IN RA.NO. 24/2020       ON THE FILE OF THE SENIOR
CIVIL JUDGE AND JMFC, K.R. NAGAR, ALLOWING THE APPEAL
AND SETTING ASIDE THE JUDGMENT AND DECREE DATED
18.02.2020 PASSED IN O.S.NO.13/2010 ON THE FILE OF THE
ADDITIONAL CIVIL JUDGE AND JMFC, K.R. NAGAR.

       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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                                       NC: 2023:KHC:46181
                                     RSA No. 1348 of 2023




                         JUDGMENT

Learned counsel for the appellants has filed a memo

seeking to withdraw the appeal.

Memo is taken on record.

In view of the memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

CA