Krishnappa Malojappa Mirajakar vs Vishwanath Temple Committee Chikkerur
2023 Latest Caselaw 10722 Kant

Karnataka High Court

Krishnappa Malojappa Mirajakar vs Vishwanath Temple Committee Chikkerur on 15 December, 2023

Author: Shivashankar Amarannavar

Bench: Shivashankar Amarannavar

                                                               -1-
                                                                      NC: 2023:KHC-D:14730
                                                                            RSA No. 3436 of 2006




                                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                                           DATED THIS THE 15TH DAY OF DECEMBER 2023
                                                             BEFORE
                                      THE HON'BLE MR JUSTICE SHIVASHANKAR AMARANNAVAR
                                       REGULAR SECOND APPEAL NO. 3436 OF 2006 (DEC/INJ)
                                 BETWEEN:
                                 KRISHNAPPA S/O MALOJAPPA MIRAJAKAR,
                                 AGE: 90 YEARS, OCC: BUSINESS,
                                 R/O. CHIKKERUR, TQ. HIREKERUR,
                                 DIST. HAVERI.
                                                                                     ... APPELLANT
                                 (BY SRI. RAVI S. BALIKAI, ADVOCATE
                                 SOLE APPELLANT-DEAD)

                                 AND:

                                 1.     VISHWANATH TEMPLE COMMITTEE,
                                        CHIKKERUR, R/BY SRI. MADIWALAPPA,
                                        VEERAPPA DANDUR, AGE:82 YEARS,
                                        OCC:RETIRED, R/O. CHIKKERUR,
                                        TQ. HIREKERUR, DIST. HAVERI.

                                 2.     SRI. MADIWALAPPA VEERAPPA DANDUR, -DIED.
                                        AGE:72 YEARS, OCC:RETIRED,
                                        R/O. CHIKKERUR, CHAIRMAN,
                                        SRI. VISHWANATH TEMPLE COMMITTEE,
                                        CHIKKERUR, TQ. HIREKERUR, DIST. HAVERI.
              Digitally signed
              by
VIJAYALAKSHMI VIJAYALAKSHMI
M KANKUPPI    M KANKUPPI
              Date: 2023.12.21
              16:32:16 +0530
                                 3.     SRI. BASAVARAJAPPA VEERAPPA YENNI,-DIED.
                                        AGE: 62 YEARS, OCC:BUSINESS,
                                        R/O. CHIKKERUR, TQ. HIREKERUR,
                                        DIST. HAVERI.

                                 4.     SRI. NATARAJ BASAPPA MUGALGERI,- DIED.
                                        AGE: 52 YEARS, OCC: AGRICULTURE,
                                        R/O. CHIKKERUR, TQ. HIREKERUR,
                                        DIST. HAVERI.

                                 5.     SRI. ESHAPPA BASAPPA DANDUR,
                                        AGE: 52 YEARS, OCC: AGRICULTURE,
                                        R/O. CHIKKERUR, TQ. HIREKERUR,
                                        DIST. HAVERI.
                              -2-
                                   NC: 2023:KHC-D:14730
                                        RSA No. 3436 of 2006




6.   SRI. BASAVARAJAPPA MUKAPPA ABLUR,
     AGE: 57 YEARS, OCC: AGRICULTURE,
     R/O. CHIKKERUR, TQ. HIREKERUR,
     DIST. HAVERI.

7.   SRI. VEERESH SHEKAPPA YENNI,
     AGE: 58 YEARS, OCC: AGRICULTURE,
     R/O. CHIKKERUR, TQ. HIREKERUR,
     DIST. HAVERI.

8.   SRI. PUTTAPPA MAHALINGAPPA ANAJI,-DIED
     AGE: 62 YEARS, OCC: BUSINESS,
     R/O. CHIKKERUR, TQ. HIREKERUR,
     DIST. HAVERI.

9.   GANGADHARAPPA BASAVARAJAPPA
     MUGALAGERI, AGE. MAJOR,
     OCC: AGRICULTURE,
     R/O. MAIN ROAD, CHIKKERUR,
     TQ. HIREKERUR, DIST. HAVERI.

10. BASAVARAJAPPA SHIVALINGAPPA MANGANI
    @ KORISHETTAR, AGE. MAJOR,
    OCC. AGRICULTURE,R/O. MAIN ROAD,
    CHIKKERUR, TQ. HIREKERUR,
    DIST. HAVERI.

11. SOMASHEKHAR MURIGEPPA YENNI,
    AGE: MAJOR, OCC: AGRICULTURE,
    R/O. MAIN ROAD, CHIKKERUR,
    TQ. HIREKERUR, DIST. HAVERI.
                                              ... RESPONDENTS
(BY SRI. P.G. MOGALI, ADVOCATE FOR R1-R8;
 R9 TO R11 ARE SERVED)

     THIS RSA FILED U/S. 100 OF CPC AGAINST THE JUDGMENT &
DECREE DATED: 13.09.2006    PASSED IN R.A.NO.23/2002 ON THE
FILE OF THE       ADDL.CIVIL JUDGE (SR.DN.), RANEBENNUR,
ALLOWING THE APPEAL AND SETTING ASIDE          THE JUDGEMENT
AND DECREE DATED: 31.1.2002        PASSED IN OS.NO.527/1994
ON THE FILE OF THE CIVIL JUDGE (JR.DN.), HIREKERUR.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT
DELIVERED THE FOLLOWING:
                              -3-
                                   NC: 2023:KHC-D:14730
                                       RSA No. 3436 of 2006




                         JUDGMENT

The learned counsel for the appellant seeks time to

take steps to bring the legal representatives of deceased

appellant on record.

2. The learned counsel for the respondents submits

that the sole appellant died on 01.09.2022.

3. Hence, the appeal is dismissed as abated.

Sd/-

JUDGE

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