S Vasanth Bhandary vs Mrs Prama Raghava
2023 Latest Caselaw 10438 Kant

Karnataka High Court

S Vasanth Bhandary vs Mrs Prama Raghava on 13 December, 2023

                                              -1-
                                                        NC: 2023:KHC:45509
                                                      RSA No. 1654 of 2013




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 13TH DAY OF DECEMBER, 2023

                                             BEFORE

                           THE HON'BLE MR JUSTICE ASHOK S.KINAGI

                   REGULAR SECOND APPEAL NO. 1654 OF 2013 (INJ)

                   BETWEEN:

                   1.    S VASANTH BHANDARY
                         S/O LATE S KESHAV BHANDARY
                         SINCE DEAD BY HIS LR'S

                   1A. SMT. LAKSHMI V. BHANDARY
                       AGED 72 YEARS
                       W/O LATE S. VASANTH BHANDARY

                   1B. SRI. DURGA DAS BHANDARY
                       AGED 44 YEARS
                       S/O LATE S. VASANTH BHANDARY

                   1C. SRI. KESHAVA BHANDARY
                       AGED 34 YEARS
Digitally signed       S/O LATE S. VASANTH BHANDARY
by SUNITHA
GANGARAJU
Location: High           ALL ARE R/AT FLAT No.204
Court of                 ATMA, K.T. APARTMENTS
Karnataka                13TH CROSS, 10TH MAIN
                         MALLESHWARAM, BANGALORE - 560 003.
                                                              ...APPELLANTS

                   (BY SRI. RAVINDRANATH KAMATH, SR. COUNSEL FOR
                       SMT. VANAJAKSHI, ADVOCATES FOR A1 (A-C)

                   AND:

                   1.    MRS PRAMA RAGHAVA
                         W/O RAGHAVA,
                             -2-
                                      NC: 2023:KHC:45509
                                    RSA No. 1654 of 2013




     AGED ABOUT 61 YEARS,
     UKKUDU, VITTAL POST,
     BANTWAL TALUK

2.   S K SONIL
     S/O LATE DOVAPPA POOJARY,
     AGED ABOUT 57 YEARS,
     URVA STORES, MANGALORE

3.   SMT SWETHALATHA
     W/O SRI JAYASHEELA,
     MAJOR BY AGE,
     NEAR GUDDA TEMPLE,
     KUDLU, KASARGOD TALUK & DIST
     KERALA STATE

4.   SMT JNANALATHA
     W/O SRI NALINAKSHA,
     MAJOR BY AGE,
     KASARGOD TALUK & DIST,
     KERALA STATE

5.   MRS JEEVANLATHA
     D/O NARAYANAN,
     AGED ABOUT 43 YEARS,

6.   SRI SHARATCHANDRA
     S/O NARAYANAN,
     AGED ABOUT 46 YEARS,

     RESPONDENT No.5 & 6 ARE
     R/AT MALARAYA HOUSE
     HALAKAL, ULLAL
     MANGALORE TALUK

7.   SRI K SATHISH PAI
     S/O LATE K SUBRAYA PAI,
     NO.4/204F,
     KARANGALPADY,
     MANGALORE-575 003S
                                         ...RESPONDENTS
                             -3-
                                         NC: 2023:KHC:45509
                                      RSA No. 1654 of 2013




(BY R1, R3, R4, R7 ARE SERVED
 SRI. SANATH KUMAR SHETTY, ADVOCATE FOR R2
 V/O DATED 07.11.2019 NOTICE HELD SUFFICIENT IN
 RESPECT OF R5 & R6)

     THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST
THE JUDGEMENT & DECREE DATED 10.7.2013 PASSED IN
R.A.NO.182/2007 ON THE FILE OF THE II ADDL. SENIOR CIVIL
JUDGE, MANGALORE, D.K, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 9.11.2007
PASSED IN O.S.NO.529/2003 ON THE FILE OF THE I ADDL.
CIVIL JUDGE (JR.DN) MANGALORE.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                       JUDGMENT

Learned counsel for the appellants filed a memo for

withdrawal along with application I.A.No.1/2023 seeking

leave of this Court to withdraw the appeal.

2. Memo and I.A.No.1/2023 are placed on record.

3. In view of the same, the appeal along with

I.A.No.1/2023 are dismissed as withdrawn.

Sd/-

JUDGE

SKS