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Zainab vs The State Of Karnataka And Ors
2023 Latest Caselaw 10314 Kant

Citation : 2023 Latest Caselaw 10314 Kant
Judgement Date : 12 December, 2023

Karnataka High Court

Zainab vs The State Of Karnataka And Ors on 12 December, 2023

Author: R.Devdas

Bench: R.Devdas

                                                 -1-
                                                   NC: 2023:KHC-K:9213-DB
                                                       CRL.A No. 200023 of 2014




                                IN THE HIGH COURT OF KARNATAKA,
                                        KALABURAGI BENCH
                           DATED THIS THE 13TH DAY OF DECEMBER, 2023

                                             PRESENT

                                THE HON'BLE MR. JUSTICE R.DEVDAS
                                                AND
                                THE HON'BLE MR. JUSTICE C M JOSHI

                               CRIMINAL APPEAL NO. 200023 OF 2014

                      BETWEEN:

                      1.   IRANNA S/O ANNAPPA METRE,
                           AGE: 34 YEARS, OCC: AGRICULTURE,
                           R/O: KORALI, TQ: ALAND,
                           DIST : GULBARGA.

                                                                   ...APPELLANT
                      (BY SRI. A.M.NAGRAL, ADVOCATE)

                      AND:

                      1.   SHASHIKANT S/O ANNARAO PATIL,
Digitally signed by        AGE: 62 YEARS,
SOMANATH
PENTAPPA MITTE
Location: HIGH        2.   GURUSHARAN S/O SHASHIKANT PATIL,
COURT OF
KARNATAKA                  AGE: 31 YEARS,

                      3.   SHIVARAJ S/O BHIMASHANKAR PATIL,
                           AGE: 47 YEARS,

                      4.   PRASHANT S/O BHIMASHANKAR PATIL,
                           AGE: 37 YEARS,

                      5.   GURUPRASAD S/O SHASHIKANT PATIL,
                           AGE: 27 YEARS,
                            -2-
                             NC: 2023:KHC-K:9213-DB
                                 CRL.A No. 200023 of 2014




6.   GURURAJ S/O SHASHIKANT PATIL,
     AGE: 24 YEARS,

7.   SRIMANTH S/O KALYANI MADGUNAKI,
     AGE: 27 YEARS,

8.   MALLIKARUN S/O SHARANAPPA VADGERA,
     AGE: 26 YEARS,

9.   REVAPPA S/O SIDRAMAPPA KUMBAR,
     AGE: 52 YEARS,

10. LADAPPA S/O NINGAPPA HOLKUNDI,
    AGE: 55 YEARS,

11. MALLAPPA S/O NINGAPPA HOLKUNDI,
    AGE: 62 YEARS,

12. MARUTI S/O BHIMASHYA METRE,
    AGE: 54 YEARS,

13. MANIK S/O NINGAPPA METRE,
    AGE: 42 YEARS,

     ALL ARE R/O KORALLI, TQ: ALAND,
     DIST: GULBARGA.

14. THE STATE THROUGH
    ALAND PS TQ: ALAND, DIST: GULBARGA.

                                          ...RESPONDENTS

(BY SMT. MANJULA N TEJASWI, SRI. SANJEEV PATIL &
     SRI. A S PATIL, ADVOCATES FOR R2 TO R13
     SRI.MALLIKARJUN C BASAREDDY, G.A FOR R4)

     THIS CRL.A. IS FILED U/S 372 OF CR.P.C PRAYING TO
SET ASIDE THE JUDGMENT AND ORDER PASSED BY THE
PRL. SESSIONS JUDGE AT GULBARGA IN S.C.NO: 261/2011
DATED 05.09.2013 ACQUITTING THE ACCUSED/RESPONDENTS
                              -3-
                                NC: 2023:KHC-K:9213-DB
                                   CRL.A No. 200023 of 2014




NO.1 TO 13 AND CONVICT THE ACCUSED / RESPONDENT NO.1
TO 13 FOR THE OFFENCES PUNISHABLE U/S 143, 147, 148,
504, 323, 324, 354, & 307 R/W SECTION 149 OF IPC, IN THE
INTEREST OF JUSTICE AND EQUITY.

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, R DEVDAS J., DELIVERED THE FOLLOWING:


                         JUDGMENT

R.DEVDAS J., (ORAL);

The appellant and learned counsel for the appellant

have filed a memo dated 13.12.2023 seeking leave of this

Court to withdraw the appeal as not pressed. The

appellant is the complainant.

2. The memo is taken on record subject to all just exceptions.

3. Accordingly, the appeal stands dismissed as not

pressed.

Sd/-

JUDGE

Sd/-

JUDGE

SMP

 
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