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Basavaraj Mallikarjun Yeragal ... vs Karnataka Real Estate Regulatory ...
2023 Latest Caselaw 6217 Kant

Citation : 2023 Latest Caselaw 6217 Kant
Judgement Date : 31 August, 2023

Karnataka High Court
Basavaraj Mallikarjun Yeragal ... vs Karnataka Real Estate Regulatory ... on 31 August, 2023
Bench: Krishna S.Dixit
                                                -1-
                                                               NC: 2023:KHC:31197
                                                              WP No. 4149 of 2023



                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                           DATED THIS THE 31ST DAY OF AUGUST, 2023
                                              BEFORE
                           THE HON'BLE MR JUSTICE KRISHNA S DIXIT
                           WRIT PETITION NO.4149 OF 2023 (GM-RES)
                   BETWEEN:
                   BASAVARAJ MALLIKARAJUN YERAGAL DEVELOPERS,
                   AGED ABOUT 45 YEARS,
                   NO.107, NEELA GANGA NILAYA,
                   NEAR ST. PETERS SCHOOL,
                   NAGADEVANHALLI,
                   BENGALURU - 560 056.
                   PRESENT OFFICE ADDRESS:
                   AT NO.212, ARUNACHALAM LAYOUT,
                   KOMMAGATTA,
                   NEAR KENGERI SATELLITE CLUB,
                   BANGALORE - 560 060.
                   REGISTERED UNDER RERA ACT, 2016.
                                                                     ...PETITIONER
                   (BY SRI. SURENDRA N., ADVOCATE (ABSENT))
                   AND:
                   1.    KARNATAKA REAL ESTATE REGULATORY AUTHORITY,
Digitally signed         2ND FLOOR, SILVER JUBILEE BLOCK,
by SHARADA               UNITY BUILDING, CSI COMPOUND,
VANI B
                         BENGALURU - 560 027.
Location:
HIGH COURT               REPRESENTED BY ITS SECRETARY.
OF
KARNATAKA          2.    BASAVARAJ BABALESHWAR,
                         S/O. VEERAPPA,
                         AGED ABOUT YEARS,
                         #EWS 601, 6TH 'A' MAIN, 7TH CROSS,
                         NEAR RAGHAVENDRA MUTT,
                         KENGERI UPNAGAR,
                         BENGALURU - 560 060.
                   3.    GOUTHAM RAJENDRA MEHTA
                         LANDLORD - 1,
                         M/S. PRITHWI AND CO.,
                         #9 AND 10, 3RD FLOOR,
                         SRI PUTTANNACHETTY COMPLEX,
                               -2-
                                          NC: 2023:KHC:31197
                                        WP No. 4149 of 2023



      BULL TEMPLE ROAD, BASANAGUDI,
      BENGALURU - 560 004.
4.    N. BIMAL KUMAR,
      M/S PRITHWI AND CO.,
      #9 AND 10, 3RD FLOOR,
      SRI PUTTANNACHETTY COMPLEX,
      BULL TEMPLE ROAD, BASANAGUDI
      BENGALURU - 560 004.
      REGISTERED UNDER RERA ACT, 2016.
                                             ...RESPONDENTS
     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO-ISSUE
A WRIT IN THE NATURE OF CERTIORARI OR ANY OTHER
APPROPRIATE WRIT, ORDER TO MODIFY INTEREST PORTION
OF THE IMPUGNED JUDGMENT ORDER DATED 25TH DAY OF
NOVEMBER, 2022 IN COMPLAINT NO.CMP/220412/0009344
(ANNEXURE-A) PASSED BY THE KARNATAKA REAL ESTATE
REGULATORY AUTHORITY, THE R-1 AND ETC.
     THIS PETITION COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                           ORDER

Though three opportunities granted for complying the

office objections, they have gone in vain. Even today,

learned counsel for the Petitioner is absent. Fourth

opportunity would not help for such

non-compliance.

In view of the above, Writ Petition is dismissed for

non-prosecution.

Sd/-

JUDGE ABK CT:PH

 
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