Kallawa W/O. Nanappa Patil vs Tavanappa Satappa Gawade
2023 Latest Caselaw 6146 Kant

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                                                              NC: 2023:KHC-D:9968
                                                                   RSA No. 5974 of 2013




                                       IN THE HIGH COURT OF KARNATAKA

                                                DHARWAD BENCH

                                   DATED THIS THE 30TH DAY OF AUGUST, 2023

                                                     BEFORE
                                    THE HON'BLE MR JUSTICE C.M. POONACHA
                              REGULAR SECOND APPEAL NO. 5974 OF 2013 (DEC-)
                              BETWEEN:

                              1.   SMT. KALLAWA W/O. NANAPPA PATIL
                                   AGE: 65 YEARS, OCC: HOUSEHOLD
                                   R/O. BASAVAN KUDACHI-590012
                                   TALUK and DIST: BELAGAVI.

                              2.   SMT. SUSHILA W/O. DHARMA KENCHANNAVAR
                                   AGE: 60 YEARS, OCC: HOUSEHOLD
                                   R/O. BASAVAN KUDACHI-590012
                                   TALUK and DIST: BELAGAVI.

                              3.   SMT. PADMAVATI W/O. ANNU DONK
                                   AGE: 57 YEARS, OCC: HOUSEHOLD
                                   R/O. NARVEKAR GALLI, BELAGAVI
           Digitally signed
           by
           SHIVAKUMAR
SHIVAKUMAR HIREMATH
                                   NOW AT : KUDACHI-590012
HIREMATH
           Date:
           2023.09.05
                                   TAL AND DIST: BELAGAVI.
           14:54:04 +0530


                              4.   SMT. SONABAI @ SONAKKA
                                   W/O. SATAPPA GAWADE @ PATIL
                                   AGE: 90 YEARS, OCC: HOUSEHOLD
                                   R/O. GOJAGE-591128
                                   TALUK and DIST: BELAGAVI.
                                                                         ...APPELLANTS

                              (APPELLANT 1 TO 3 - ABSENT;
                               VIDE ORDER DTD: 14.08.2023 APPEAL AGAINST A4 IS
                               DISMISSED AS ABATED)
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                                 NC: 2023:KHC-D:9968
                                    RSA No. 5974 of 2013




AND:

1.   SHRI. TAVANAPPA SATAPPA GAWADE
     @ PATIL
     AGE: 53 YEARS, OCC: AGRICULTURE
     R/O. GOJAGE, TALUK and DIST: BELAGAVI.

2.   SHRI. YALLAPPA KALLAPPA MELAGE
     AGE: 60 YEARS, OCC: AGRICULTURE
     R/O. GOJAGE-591128
     TALUK and DIST: BELAGAVI.

     SHRI. PARASHURAM KALLAPPA MELAGE
     SINCE DECEASED BY HIS LRS



3.   SMT. SHANTABAI W/O. PARASHURAM MELAGE
     AGE: 50 YEARS, OCC: AGRICULTURE
     R/O. GOJAGE-591128
     TALUK and DIST: BELAGAVI.

4.   SHRI. KALLAPPA PARASHURAM MELAGE
     AGE: 25 YEARS, OCC: AGRICULTURE
     R/O. GOJAGE-591128
     TALUK and DIST: BELAGAVI.

5.   SHRI. SURAJ PARASHURAM MELAGE
     AGE: 21 YEARS, OCC: STUDENT
     R/O. GOJAGE-591128,
     TALUK and DIST: BELAGAVI.

6.   SHRI. BHUJANG PARASHURAM MELAGE
     AGE: 19 YEARS, OCC: STUDENT
     R/O. GOJAGE,
     TALUK and DIST: BELAGAVI.
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                                NC: 2023:KHC-D:9968
                                   RSA No. 5974 of 2013




7.   SHRI. MARUTI KALLAPPA MELAGE
     AGE: 50 YEARS, OCC: AGRICULTURE
     R/O. GOJAGE-591128
     TALUK and DIST: BELAGAVI.

8.   SHRI. KRISHNA KALLAPPA MELAGE
     AGE: 65 YEARS, OCC: AGRICULTURE
     R/O. GOJAGE-591128
     TALUK and DIST: BELAGAVI.

9.   SHRI. SHIVAJI KALLAPPA MELAGE
     AGE: 40 YEARS, OCC: AGRICULTURE
     R/O. GOJAGE-591128
     TALUK and DIST: BELAGAVI.

10. SHRI. SUBRAO SHATTUPA YELAGE
    AGE: 80 YEARS, OCC: AGRICULTURE
    R/O. GOJAGE-591128
    TALUK and DIST: BELAGAVI.
                                       ...RESPONDENTS

(BY SRI. V. P. KULKARNI, ADV. FOR C/R2;
NOTICE TO R1, R3, R4 TO R7 AND R9 IS SERVED;
VIDE ORDER DATED 28.02.219 APPEAL IS DISMISSED
AGAINST R10)

     THIS REGULAR SECOND APPEAL IS FILED U/O. XLII
RULE 1 R/W. SEC. 100 OF CPC 1908, AGAINST THE
JUDGMENT AND DECREE DTD: 28.10.2013 PASSED IN
R.A. NO. 139/2008 ON THE FILE OF THE I ADDITIONAL
DISTRICT JUDGE, BELAGAVI, DISMISSING THE APPEAL,
FILE AGAINST THE JUDGMENT AND DECREE DTD:
19.02.2008 AND THE DECREE PASSED IN O.S. NO.
238/1997 ON THE FILE OF THE II ADDL. CIVIL JUDGE
(SR.DN.) BELAGAVI, DISMISSING THE SUIT FILED FOR
PARTITION, DECLARATION AND SEPARATE POSSESSION.
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                                 NC: 2023:KHC-D:9968
                                    RSA No. 5974 of 2013




    THIS REGULAR SECOND APPEAL, COMING ON FOR
ORDERS, THIS DAY, THE COURT DELIVERED THE
FOLLOWING:
                         ORDER

The Court notice issued to the appellant has been

served and the appellants have not represented.

In that view of the matter, the above appeal is

dismissed for non-prosecution.

(Sd/-) JUDGE

SVH