Muralidhar vs Aswathanarayana Reddy
2023 Latest Caselaw 6128 Kant

                                        -1-
                                                       NC: 2023:KHC:31140
                                                     RFA No. 2291 of 2007




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                    DATED THIS THE 30TH DAY OF AUGUST, 2023
                                      BEFORE

                    THE HON'BLE MR. JUSTICE V SRISHANANDA

                  REGULAR FIRST APPEAL No.2291 OF 2007 (PAR)

            BETWEEN:

            MURALIDHAR
            S/O SRI ASWATHANARAYANA REDDY
            AGED ABOUT 32 YEARS
            R/AT BEGUR VILLAGE,
            NEAR GOVERNMENT HOSPITAL
            BANGALORE-68.
                                                             ...APPELLANT
            (BY SRI. N.NAGARAJ., ADVOCATE( ABSENT))
            AND:

            1.    ASWATHANARAYANA REDDY
                  S/O LATE NAGAPPA @ ANNAIAH REDDY
                  AGED ABOUT 66 YEARS
                  R/AT BEGUR VILLAGE
                  NEAR GOVERNMENT HOSPITAL
                  BANGALORE - 68.
Digitally
signed by   2.    SMT. VANITHA
MALATESH
KC                D/O SRI. ASWATHANARAYANA REDDY
Location:         AGED ABOUT 33 YEARS
HIGH              R/AT B. CHANNASANDRA VILLAGE
COURT OF          ANKAPPA ROAD, BANGALORE - 43.
KARNATAKA

            3.    SMT. SAVITHA
                  D/O SRI ASWATHANARAYANA REDDY
                  AGED ABOUT 31 YEARS
                  R/AT DOCTOR LAYOUT
                  B. CHANANSANDRA VILLAGE
                  ANKAPPA ROAD, BANGALORE - 43.
                               -2-
                                            NC: 2023:KHC:31140
                                         RFA No. 2291 of 2007




4.   V CHANDRASHEKAR
     S/O P VENKATASWAMY
     AGED ABOUT 41 YEARS
     R/AT NO 98, 6TH CROSS,
     NANJAREDDY COLONY,
     HAL POST, BANGALORE - 17.

5.   SRI. GOPI
     FATHER NAME NOT KNOWN
     AGED ABOUT 45 YEARS
     R/O NO.5/2, 1ST FLOOR, SURI BAR
     AIRPORT ROAD, KODIHALLI
     BANGALORE.                        ...RESPONDENTS

(VIDE ORDER DATED 22.08.2023 APPEAL AGAINST R-1 IS
DISMISSED AS ABATED; BY SRI. KUBERAPPA, ADV. FOR R2 & R3;
SRI. K.S. NARAYANA SWAMY, ADV FOR R4; SRI. H.M. MARIYAPA,
ADV FOR R5)
      THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION 96 OF
THE CODE OF CIVIL PROCEDURE PRAYING TO SET ASIDE THE
JUDGMENT AND DECREE DATED 03.09.2007 PASSED BY THE
LEARNED XVIII ADDL. CIVIL JUDGE, BENGALURR, IN O.S.No.
4631/2002 WITH COST THROUGH OUT.
    THIS APPEAL, COMING ON FOR HEARING, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                          JUDGMENT

Case called out. None present on behalf of appellant. On

the earlier occasion, time was granted at the request of counsel

for appellant and on 08.08.2023, there was no representation

on behalf of appellant. Taking note of the same, appeal is

dismissed for non prosecution.

Sd/-

JUDGE kcm List No.1 Sl.No.53