Karnataka High Court
L Lokesh S/O Lakshmaiah vs Sampangi Ramaiah S/O Chennappa ... on 30 August, 2023
Bench: Pradeep Singh Yerur
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NC: 2023:KHC:31033
RSA No. 627 of 2010
C/W RSA NO. 626 of 2010
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF AUGUST, 2023
BEFORE
THE HON'BLE MR JUSTICE PRADEEP SINGH YERUR
REGULAR SECOND APPEAL NO. 627 OF 2010(DEC/INJ)
C/W
REGULAR SECOND APPEAL NO. 626 OF 2010(DEC/INJ)
IN RSA NO. 627/2010
BETWEEN:
L. LOKESH,
S/O LAKSHMAIAH,
AGED ABOUT 57 YEARS,
RESIDING AT ANEKAL TOWN,
BANGALORE RURAL DISTRICT - 562 106.
...APPELLANT
(BY SRI. A. V. GANGADHARAPPA, ADVOCATE)
AND:
Digitally signed
by 1. SMT. RUKKAMMA,
MOHANKUMAR
M W/O THIMMARAYAPPA,
Location: High AGED ABOUT 56 YEARS,
Court of
Karnataka RESIDENT OF CHANDAPURA , ANEKLA TALUK,
BANGALORE RURAL DISTRICT - 562 106.
SAMPANGIRAMAIAH,
S/O CHENNAPPA,
SINCE DEAD BY LRS,
2. SMT. MUNIYAMMA,
W/O LATE SAMPANGIRAMAIAH,
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NC: 2023:KHC:31033
RSA No. 627 of 2010
C/W RSA NO. 626 of 2010
AGED ABOUT 75 YEARS,
3. S. JAYARAM,
S/O LATE SAMAPNAGIRAMAIAH,
AGED ABOUT 58 YEARS,
4. S. SRINIVASA,
S/O LATE SAMPANGIRAMAIAH,
AGED ABOUT 55 YEARS,
5. S. CHENNAKESHAVA,
S/O LATE SAMPANGIRAMAIAH,
AGED ABOUT 52 YEARS,
6. S. VENKATARAJU,
S/O LATE SAMPANGIRAMAIAH,
AGED ABOUT 50 YEARS,
ALL ARE ESIDENTS OF KUMBARPETE,
ANEKAL TOWN,
BANGALORE RURAL DISTRICT - 562 106.
...RESPONDENTS
(BY SRI. G. R. LAKSHMIPATHI REDDY, ADVOCATE FOR R1;
SRI. C.V. SUDHINDRA, ADVOCATE FOR R2 TO R6)
THIS RSA IS FILED U/S 100 OF CPC, AGAINST THE
JUDGEMENT & DECREE DATED 31.10.2009 PASSED IN
R.A.NO.282/2002 ON THE FILE THE ADDL. DISTRICT &
SESSIONS JUDGE, FAST TRACK COURT-V, BANGALORE RURAL
DISTRICT, BANGALORE, ALLOWING THE APPEAL AND SETTING
ASIDE THE JUDGMENT AND DECREE DATED 19.3.2002 PASSED
IN O.S.NO.69/1986 ON THE FILE OF THE PRL. CIVIL JUDGE
(JR.DN) & JMFC., ANEKAL.
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NC: 2023:KHC:31033
RSA No. 627 of 2010
C/W RSA NO. 626 of 2010
IN RSA NO. 626/2010
BETWEEN:
L. LOKESH,
S/O LAKSHMAIAH,
AGED ABOUT 57 YEARS,
RESIDING AT ANEKAL TOWN,
BANGALORE RURAL DISTRICT - 562 106.
...APPELLANT
(BY SRI. A. V. GANGADHARAPPA, ADVOCATE)
AND:
SAMPANGI RAMAIAH,
S/O CHENNAPPA,
SINCE DEAD BY LRS,
1. SMT. MUNIYAMMA,
W/O LATE SAMPANGIRAMAIAH,
AGED ABOUT 75 YEARS,
2. S. JAYARAM,
S/O LATE SAMAPNAGIRAMAIAH,
AGED ABOUT 58 YEARS,
3. S. SRINIVASA,
S/O LATE SAMPANGIRAMAIAH,
AGED ABOUT 55 YEARS,
4. S. CHENNAKESHAVA,
S/O LATE SAMPANGIRAMAIAH,
AGED ABOUT 52 YEARS,
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NC: 2023:KHC:31033
RSA No. 627 of 2010
C/W RSA NO. 626 of 2010
5. S. VENKATARAJU,
S/O LATE SAMPANGIRAMAIAH,
AGED ABOUT 50 YEARS,
ALL ARE ESIDENTS OF KUMBARPETE,
ANEKAL TOWN,
BANGALORE RURAL DISTRICT - 562 106.
6. SMT. RUKKAMMA,
W/O THIMMARAYAPPA,
AGED ABOUT 66 YEARS,
RESIDENT OF CHANDAPURA, ANEKAL TALUK,
BANGALORE RURAL DISTRICT - 562 106.
...RESPONDENTS
(BY SRI. C.V. SUDHINDRA, ADVOCATE FOR R1 TO R5;
SRI. G. R. LAKSHMIPATHI REDDY, ADVOCATE FOR R6)
THIS RSA IS FILED U/S 100 OF CPC, AGAINST THE
JUDGEMENT & DECREE DATED 31.10.2009 PASSED IN
R.A.NO.96/2002 ON THE FILE THE ADDL. DISTRICT &
SESSIONS JUDGE, FAST TRACK COURT-V, BANGALORE RURAL
DISTRICT, BANGALORE, ALLOWING THE APPEAL AND SETTING
ASIDE THE JUDGMENT AND DECREE DATED 28.2.2002 PASSED
IN O.S.NO.402/1989 ON THE FILE OF THE PRL. CIVIL JUDGE
(JR.DN) & JMFC., ANEKAL.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC:31033
RSA No. 627 of 2010
C/W RSA NO. 626 of 2010
JUDGMENT
It is seen in the order sheet dated 29.03.2023 that
the sole appellant has died during the year 2022. Till date,
no steps have been taken to bring the legal
representatives of the deceased appellant on record.
2. Memo is filed by the learned counsel for the
respondents reporting the death of the appellant in the
year 2022, which was filed on 23.03.2023.
3. In view of the said memo, appeal is dismissed as
abated, as the Legal representatives of deceased appellant
are not brought on record.
Sd/-
JUDGE
CH
CT: BHK
