Late K B Chandrashekhar vs Late G R Shankar Rao
2023 Latest Caselaw 5990 Kant

                                             -1-
                                                        NC: 2023:KHC:30481
                                                      RSA No. 1987 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 28TH DAY OF AUGUST, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO.1987 OF 2021 (RES)

                   BETWEEN:

                   1.    LATE K B CHANDRASHEKHAR
                         BY HIS DAUGHTER
                         SMT. MALATHI
                         D/O LATE K B CHANDRASHEKAR
                         63 YEARS

                   2.    SRI HEMANTH @ HEMANTH KUMAR
                         S/O LATE K B CHANRASEKHAR
                         AGED ABOUT 61 YEARS
                         OCCUPATION BUSINESS

Digitally signed   3.    SRI RAMESH
by SHARANYA T            S/O LATE K B CHANDRASHEKAR
Location: HIGH
COURT OF                 AGED ABOUT 54 YEARS
KARNATAKA                OCCUPATION BUSINESS

                         ALL ARE R/AT K V COLONY
                         KADUR TOWN
                         CHIKKAMAGALUR DISTRICT - 577548

                                                            ...APPELLANTS

                   (BY SRI CHANDRASHEKAR K, ADVOCATE)
                         -2-
                                   NC: 2023:KHC:30481
                                 RSA No. 1987 of 2021




AND:

     LATE G R SHANKAR RAO
     BY HIS LRS
1.   SMT INDUMATHI
     D/O LATE G R SHANKAR RAO
     AGED ABOUT 64 YEARS
     HOUSE WIFE

2.   SRI S MANJUNATH
     S/O LATE G R SHANKAR RAO
     AGED ABOUT 43 YEARS
     OCCUPATION SOFTWAR ENGINEER

3.   G S RAVINDRA
     S/O LATE G R SHANKAR RAO
     OCCU AGRICULTURIST
     AGED ABOUT 43 YEARS

     RESPONDENTS 1 - 3 ARE
     R/AT DHR EXTENSION
     BIRUR TOWN
     CHICKAMAGALUR DISTRICT 577 548

4.   SRI G R GANGOJI RAO
     S/O LATE JINGADE RUDRAPPA
     AGED ABOUT 74 YEARS

5.   SRI G R PANUDURANGA RAO
     S/O LATE JINGADE RUDRAPPA
     AGED ABOUT 70 YEARS

6.   G R LOKESH
     S/O LATE JINGADE RUDRAPPA OLTS
     AGED ABOUT 68 YEARS

7.   G R SRIDHAR, S/O LATE JINGADE RUDRAPPA
     AGED ABOUT 66 YEARS
                        -3-
                                     NC: 2023:KHC:30481
                                RSA No. 1987 of 2021




8.   SMT LEELAVATHI
     W/O SUDARSHAN
     HOUSE WIFE
     AGED ABOUT 79 YEARS

9.   SMT SHASHIKALA
     W/O MALLESH RAO
     AGED ABOUT 63 YEARS
     HOUSE WIFE

10. SMT MALA
    W/O GOVINDA RAO
    AGED 44 YEARS
    HOUSE WIFE

     ALL ARE R/AT
     BANDAMMAGUDI STREET
     BIRUR TOWN
     CHICKMAGALUR DISTRICT 577 548


                                      ...RESPONDENTS

(BY SRI GURURAJ B, ADVOCATE FOR C/R1-10)


     THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 13.09.2021
PASSED IN R.A.No.36/2020 ON THE FILE OF THE SENIOR
CIVIL JUDGE AND JMFC, KADUR AND ETC.

     THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                           -4-
                                        NC: 2023:KHC:30481
                                      RSA No. 1987 of 2021




                      ORDER

The counsel for the appellants submits that the

appellants have already vacated the premises and hence,

the said appeal stands infructuous. In view of the said

submission, the appeal is dismissed as having become

infructuous.

Sd/-

JUDGE

SN