Sri. Nagaraj vs Master Nithin Kumar
2023 Latest Caselaw 5912 Kant

                                              -1-
                                                           NC: 2023:KHC:30063
                                                       RSA No. 2369 of 2017




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 23RD DAY OF AUGUST, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 2369 OF 2017 (PAR)

                   BETWEEN:

                   1.    SRI NAGARAJ
                         S/O LATE CHELLA NARASIMHAPPA
                         OCC: AGRICULTURIST
                         R/A KONDAMVARIPALLI VILLAGE
                         KASABA HOBLI, BAGEPALLI TALUK
                         CHICKABALLAPUR TALUK & DISTRICT
                         PIN - 561 207.
                                                             ...APPELLANT

                            (BY SRI R.P.SOMASHEKHARAIAH.,ADVOCATE)
                   AND:

                   1.    MASTER NITHIN KUMAR
                         AGED ABOUT 11 YEARS (MINOR)
                         S/O LATE CHELLA SRINIVAS
Digitally signed
by SHARANYA T            OCC: STUDYING AT MIDDLE SCHOOL
Location: HIGH           MINOR REPRESENTED BY
COURT OF                 NEXT FRIEND & MATERNAL
KARNATAKA
                         GRAND FATHER MUNIRATHNAM
                         AGED ABOUT 73 YEARS,
                         OCC: AGRICULTURIST
                         S/O LATE GITTA NANJAPPA
                         R/A KEDIRANNAGARIPALLI VILLAGE
                         KASABA HOBLI, BAGEPALLI TALUK
                         CHICKABALLAPUR DISTRICT
                         PIN - 561207

                   2.    SMT. RAMADEVI
                         AGED ABOUT 33 YEARS
                         W/O LATE CHELLA SRINIVAS
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                                        NC: 2023:KHC:30063
                                      RSA No. 2369 of 2017




     OCC: HOUSE KEEPING
     R/A KEDIRANNAGARIPALLI VILLAGE
     KASABA HOBLI, BAGEPALLI TALUK
     CHICKABALLAPUR DISTRICT
     PIN-561207.

3.   SRI G.V. VENKATESH REDDY
     AGED ABOUT 53 YEARS
     S/O G.N. GOVINDA REDDY
     OCC: AGRICULTURIST
     R/A JILAKARAPALLI VILLAGE
     KASABA HOBLI, BAGEPALLI TALUK,
     CHICKBALLAPUR DISTRICT
     PIN - 561207.

4.   SMT. BHAGYAMMA
     AGED ABOUT 50 YEARS
     W/O M. NARAYANASWAMY
     D/O CHELLA NARASIMHAPPA
     OCC: HOUSE KEEPING
     R/A IVARAPALLI VILLAGE
     KASABA HOBLI
     CHICKBALLAPUR TALUK,
     PIN - 561207.

5.   SMT. SAROJAMMA
     AGED ABOUT 47 YEARS
     W/O KRISHNAPPA
     D/O CHELLA NARASIMHAPPA
     OCC: HOUSE KEEPING
     R/A S.DEVAGANAHALLI VILLAGE
     SADALI HOBLI, SIDLAGHATTA TALUK
     CHICKBALLAPUR DISTRICT
     PIN - 562105.

6.   SMT. SHAKUNTHALAMMA
     AGED ABOUT 43 YEARS
     W/O NARAYANAPPA
     D/O CHELLA NARASIMHAPPA
     OCC: HOUSE KEEPING
     R/A NAMAGONDLU VILLAGE
     D-PALYA HOBLI,
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                                       NC: 2023:KHC:30063
                                     RSA No. 2369 of 2017




     GOWRIBIDANUR TALUK,
     CHICKBALLAPUR DISTRICT
     PIN-562108.

7.   SMT. CHANDRAKALAMMA
     AGED ABOUT 45 YEARS
     W/O NARAYANAPPA
     D/O CHELLA NARSIMHAPPA
     OCC: HOUSE KEEPING
     R/A MADAPALLI VILLAGE
     VEMAGAL HOBLI, KOLAR DISTRICT
     PIN-563102.

8.   SMT. ARUN KUMARI
     AGED ABOUT 33 YEARS
     W/O NAGARAJU
     D/O SUBBARAYAPPA & ANANDAMMA
     OCC: HOUSE KEEPING
     R/A MANDIKAL HOBLI & VILLAGE
     CHICKBALLAPUR TALUK & DISTRICT
     PIN - 562101.

9.   SRI VENKATESH
     AGED ABOUT 28 YEARS
     S/O SUBBARAYAPPA & ANANDAMMA
     OCC: AGRICULTURIST
     R/A VARLAKONDA VILLAGE
     GUDIBANDE TALUK
     CHICKBALLAPUR DISTRICT
     PIN-561209.

10. SMT. CHELLA RAMAKKA (DEAD)
    W/O LATE CHELLA NARASIMHAPPA
    PREVIOUS ADDRESS
    KONDAMVARIPALLI VILLAGE
    KASABA HOBLI, BAGEPALLI TALUK
    CHICKBALLAPUR DISTRICT.
                                         ...RESPONDENTS

       (BY SRI V.VINOD REDDY, ADVOCATE FOR R1;
       SRI R.MANJUNATH, ADVOCATE FOR R4 TO R9;
                 R2 AND R3 ARE SERVED)
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                                            NC: 2023:KHC:30063
                                         RSA No. 2369 of 2017




      THIS RSA IS FILED UNDER SEC. 100 OF CPC AGAINST
THE JUDGMENT AND DECREE DTD: 23.06.2017      PASSED IN
R.A.NO.60/2011 ON THE FILE OF THE II ADDL. SENIOR CIVIL
JUDGE AND JMFC, AT CHICKBALLAPUR, DISMISSING        THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE DTD:
22.02.2011 PASSED IN O.S.NO.129/2008 ON THE FILE OF THE
CIVIL JUDGE AT BAGEPALLI.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for the appellant has filed a memo

seeking permission of this Court to withdraw the appeal, as the

parties are settled the matter among themselves.

In view of the memo, learned counsel for the appellant is

permitted to withdraw the appeal.

Accordingly, this appeal is dismissed as withdrawn.

Sd/-

JUDGE

AP