Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Rita Istacky vs Sri. Syed Mohseen Hussain
2023 Latest Caselaw 5841 Kant

Citation : 2023 Latest Caselaw 5841 Kant
Judgement Date : 22 August, 2023

Karnataka High Court
Smt. Rita Istacky vs Sri. Syed Mohseen Hussain on 22 August, 2023
Bench: H T Prasad
                                             -1-
                                                        NC: 2023:KHC:29741
                                                       CRP No. 68 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 22ND DAY OF AUGUST, 2023

                                          BEFORE
                     THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                           CIVIL REVISION PETITION NO. 68 OF 2023


                   BETWEEN:

                   SMT. RITA ISTACKY
                   AGED 91 YEARS
                   W/O LATE SRI PATRICK ISTACKY
                   R/AT FLAT NO. 301
                   ELEGANT SPENCER APARTMENT
                   NO.24, SPENCER ROAD
                   FRAZER TOWN, BENGALURU - 560005
                                                             ...PETITIONER
                   (BY SRI. RANSA VASANTH D L.,ADVOCATE[ABSENT])

                   AND:

                   SRI. SYED MOHSEEN HUSSAIN
                   AGED 61 YEARS
Digitally signed   S/O LATE SRI SYED HUSSAIN
by
DHANALAKSHMI       FLAT NO.G-001
MURTHY             ELEGANT SPENCER APARTMENT
Location: High     NO.24, SPENCER ROAD,
Court of
Karnataka           FRAZER TOWN
                   BENGALURU - 560005
                   CURRENTLY R/AT
                   NO.14/1, KULSUM MANOR
                   STATE BANK ROAD
                   OFF ST MARKS ROAD,
                   BENGALURU - 560 001
                                                            ...RESPONDENT
                          THIS CRP IS FILED UNDER SECTION 115      OF   CPC,
                   AGAINST THE JUDGMENT AND DECREE      DATED 20.06.2022
                               -2-
                                            NC: 2023:KHC:29741
                                            CRP No. 68 of 2023




PASSED IN SC.NO.15091/2021 ON THE FILE OF THE V ADDL.
SMALL CAUSES JUDGE, AND XXIV ACMM, COURT OF SMALL
CAUSES,   MAYO    HALL   UNIT,       BANGALORE   (SCCH.20)   .
DISMISSING THE SUIT FOR RECOVERY OF MONEY.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:

                          ORDER

1. None appears for the petitioner.

2. In spite of granting more than six months time, the

office objections were not complied. On 09.08.2023, when

the matter was posted before the Registrar (P & H), none

appeared for the petitioner. Again on 21.08.2023 when

the matter was posted before this Court, none appeared

for the petitioner and office objections were not complied.

Hence the matter was directed to be posted today

(22.08.2023) for dismissal.

3. Even today when the matter is called out, none

appears for the petitioner and office objections were not

complied. It appears that the petitioner is not interested in

NC: 2023:KHC:29741 CRP No. 68 of 2023

prosecuting the petition. Hence, the petition is dismissed

for non-prosecution.

Sd/-

JUDGE

HA

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter