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Sri G R Ravi Kumar vs Smt. Sarala @ Basamma N L
2023 Latest Caselaw 5810 Kant

Citation : 2023 Latest Caselaw 5810 Kant
Judgement Date : 21 August, 2023

Karnataka High Court
Sri G R Ravi Kumar vs Smt. Sarala @ Basamma N L on 21 August, 2023
Bench: G.Narendar, Vijaykumar A Patil
                                                -1-
                                                      NC: 2023:KHC:29604-DB
                                                      MFA No. 6069 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                           DATED THIS THE 21ST DAY OF AUGUST, 2023
                                           PRESENT
                             THE HON'BLE MR JUSTICE G.NARENDAR
                                                AND
                         THE HON'BLE MR JUSTICE VIJAYKUMAR A. PATIL
                   MISCELLANEOUS FIRST APPEAL NO. 6069 OF 2022 (FC)


                   BETWEEN:

                   1.    SRI G R RAVI KUMAR,
                         S/O K G RAJAPPA,
                         AGED ABOUT 35 YEARS,
Digitally signed         OCC: AGRICULTURIST.
by YAMUNA K L
Location: High
Court of           2.    K G RAJAPPA,
Karnataka                S/O BASAPPA,
                         AGED ABOUT 61 YEARS,
                         OCC: AGRICULTURIST.

                   3.    G R VENKATESH,
                         S/O K G RAJAPPA,
                         AGED ABOUT 37 YEARS,
                         OCC: AGRICULTURIST.

                   4.    SMT. BASAMMA
                         W/O K G RAJAPPA,
                         AGED ABOUT 58 YEARS,
                         OCC: HOUSEHOLD (AGRICULTURIST).

                         ALL ARE RESIDING AT:
                         R/O: KABBURU VILLAGE,
                         RAMAGONDANAHALLI POST,
                         DAVANAGERE TALUK AND DISTRICT.
                                                              ...APPELLANTS
                   (BY SRI. CHANDRASHEKAR G M., ADVOCATE-ABSENT)
                             -2-
                                   NC: 2023:KHC:29604-DB
                                    MFA No. 6069 of 2022




AND:

1.   SMT. SARALA @ BASAMMA N.L.
     W/O G R RAVI KUMAR,
     AGED ABOUT 29 YEARS,
     OCC: HOUSEHOLD.

2.   N S LAVAKUMAR,
     S/O SHARANAPPA,
     AGED ABOUT 61 YEARS,
     OCC: AGRICULTURIST.

3.   SINDHU N L
     D/O N S LAVAKUMAR,
     AGED ABOUT 27 YEARS,
     OCC: STUDENT

4.   SANDHYA N L
     D/O: N S LAVAKUMAR,
     AGED ABOUT 26 YEARS,
     OCC: STUDENT

     RESPONDENT NO.1 TO 4 ARE
     RESIDING AT: R/O: NEERTHADI VILLAGE,
     DAVANAGERE TALUK AND DISTRICT.

5.   SHEKHARAPPA,
     AGED ABOUT 73 YEARS,
     OCC: RETIRED TEACHER / AGRICULTURIST,
     R/O NEAR BUS STAND BASAPURA,
     (HUCHCHAVVANAHALLI BASAPURA),
     MAYAKONDA HOBLI,
     DAVANAGERE TALUK AND DISTRICT.
                                        ...RESPONDENTS


     THIS MFA IS FILED AND PRAYING TO SET ASIDE THE
JUDGMENT AND DECREE DATED: 07.10.2021 PASSED BY
JUDGE, FAMILY COURT AT DAVANAGERE, IN O.S.NO.36/2015
ETC.
                              -3-
                                     NC: 2023:KHC:29604-DB
                                     MFA No. 6069 of 2022




     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
G.NARENDAR J., DELIVERED THE FOLLOWING:


                          JUDGMENT

Matter is called.

2. There is no representation.

3. The office note states that the appeal is

listed for the fourth time in view of non-compliance of

the office objections raised by the Registry. The

appeal is of the year 2021. The objections are that;

court fee is not paid, the second set of the appeal is

not filed and so forth.

4. It clearly demonstrates a lack of interest on

the part of the appellant. We are unable to condone

the absence of the counsel also.

5. In that view, the appeal does not deserve

for further consideration at the hands of this Court.

NC: 2023:KHC:29604-DB MFA No. 6069 of 2022

Accordingly, the appeal is dismissed for non-

prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

CHS

 
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