Sri. Nanjundegowda R vs Sri. Chikkannegowda
2023 Latest Caselaw 5764 Kant

                                             -1-
                                                        NC: 2023:KHC:29354
                                                     RSA No. 1073 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 18TH DAY OF AUGUST, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 1073 OF 2021 (INJ)

                   BETWEEN:

                   SRI NANJUNDEGOWDA R.,
                   S/O RAMEGOWDA
                   AGED ABOUT 54 YEARS
                   R/AT KADILAVAGILU VILLAGE
                   C A KERE HOBLI
                   MADDUR TALUK
                   MANDYA DIST - 571 422


                                                             ...APPELLANT
                   (BY SRI B.C. VENKATESH, ADVOCATE)
                   AND:
Digitally signed
by SHARANYA T
Location: HIGH     1.    SRI CHIKKANNEGOWDA
COURT OF
KARNATAKA                S/O LATE SEEREGOWDA
                         AGED ABOUT 73 YEARS

                   2.    SRI DYAPEGOWDA
                         S/O LATE HEGGADE DEVEGOWDA
                         AGED ABOUT 84 YEARS

                   3.    SRI K M MALLEGOWDA
                         S/O K M MAHADEVAPPA
                         AGED ABOUT 38 YEARS
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                                     NC: 2023:KHC:29354
                                   RSA No. 1073 of 2021




4.   SRI K B MARIGOWDA
     S/O LATE BOCHEGOWA
     AGED ABOUT 66 YEARS

5.   SRI NANJUNDEGOWDA
     S/O DODDALAXMEGOWDA
     AGED ABOUT 72 YEARS

6.   SRI CHIKKANNEGOWDA
     S/O KARIGOWDA
     AGED ABOUT 63 YEARS

     RESPONDENT No.1 TO 6 ARE
     R/AT KADILAVAGILU VILLAGE,
     C A KERE HOBLI,
     MADDUR TALUK
     MANDYA DISTRICT - 571 422


                                       ...RESPONDENTS
(BY SRI GANAPATHI B K, ADVOCATE)


      THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC

AGAINST THE JUDGMENT AND DECREE DATED 10.11.2021

PASSED IN R.A.NO.57/2019 ON THE FILE OF THE SENIOR

CIVIL JUDGE, MADDUR AND ETC.


      THIS R.S.A. COMING ON FOR ORDERS THIS DAY,

THE COURT DELIVERED THE FOLLOWING:
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                                       NC: 2023:KHC:29354
                                    RSA No. 1073 of 2021




                       ORDER

The counsel for the appellant has filed a memo

seeking permission to withdraw the appeal with liberty to

urge all other contentions in O.S.No.185/2023 which is

pending on the file of II Additional Senior Civil Judge,

Maddur. In view of the said memo, the appeal is

dismissed as withdrawn.

Sd/-

JUDGE

SN