Venugopal vs Shankaralingappa
2023 Latest Caselaw 5322 Kant

                                             -1-
                                                    NC: 2023:KHC:27473
                                                       RSA No. 67 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 4TH DAY OF AUGUST, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO.67 OF 2020 (DEC/INJ)

                   BETWEEN:

                   VENUGOPAL
                   S/O NARASIMHAIAH
                   AGED 59 YEARS
                   R/O G DODDI LAKSHMIPURA POST TALUK AND
                   DISTRICT RAMANAGARA - 561201


                                                            ...APPELLANT
                   (BY SRI NAVEED AHMED, ADVOCATE)
                   AND:

                   1.    SHANKARALINGAPPA
Digitally signed
by SHARANYA T            S/O GAVISIDDAPPA
Location: HIGH           AGED ABOUT 61 YEARS
COURT OF
KARNATAKA                R/O BOMMENAHALLI VILLAGE
                         TIRUPATHI POST KASABA HOBLI
                         ARSIKERE TALUK
                         DISTRICT HASSAN - 573103

                   2.    ASHOK
                         S/O THIMMEGOWDA
                         AGED ABOUT 46 YEARS
                         R/O MALLAGATTA VILLAGE
                         SINGATAGERE HOBLI, KADUR TALUK
                         DISTRICT CHIKKAMAGALURU - 577548
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                                NC: 2023:KHC:27473
                                   RSA No. 67 of 2020




3.   THE TAHASILDAR
     ARASIKERE TALUK
     ARSIKERE DISTRICT
     HASSAN - 573103

4.   THE SUB DIVISION OFFICER
     HASSAN SUB DIVISION
     HASSAN - 573201

5.   THE TALUK SURVEYOR
     TALUK OFFICE
     MINI VIDHANA SOUDHA
     ARSIKERE DISTRICT
     HASSAN - 573103

6.   THE CO DIRECTOR OF TOWN PLANNING
     KUVEMPU NAGAR
     HASSAN - 573201

7.   JAYALAXMAMMA
     W/O N NARASIMHAIAH
     AGED 75 YEARS

8.   RUKAMANI P
     D/O N NARASIMHAIAH
     AGED 62 YEARS

9.   DHANALAXMI
     D/O N NARASIMHAIAH
     AGED 48 YEARS

10. MANJULA
    AGED 40 YEARS
    W/O N MOHANKUMAR

11. GURURAJ, AGED 18 YEARS
    S/O N MOHANKUMAR
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                                          NC: 2023:KHC:27473
                                             RSA No. 67 of 2020




12. DIVAKAR
    AGED 16 YEARS
    S/O N MOHANKUMAR

     RESPONDENT No.7 TO 12 ARE
     R/O G DODDI
     LAKSHMIPURA POST TALUK AND
     DISTRICT RAMANAGARA - 561201
                                               ...RESPONDENTS

     THIS RSA IS FILED UNDER SEC.100 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DATED 01.07.2019
PASSED IN RA NO.37/2017 ON THE FILE OF THE SENIOR
CIVIL JUDGE AND JMFC, ARSIKERE AND ETC.

     THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                        ORDER

The counsel for the appellant has filed a memo

seeking permission of this Court to convert this appeal into

Miscellaneous First Appeal. In view of the said memo, the

counsel for the appellant is permitted to convert the said

appeal into Miscellaneous First Appeal and for the

statistical purpose, the appeal is disposed of.

Sd/-

JUDGE

SN