Sri. Thrivikram Singh vs Smt. Nandini Singh
2023 Latest Caselaw 5177 Kant

                                                      -1-
                                                            NC: 2023:KHC:27224
                                                            CRL.P No. 6458 of 2023




                             IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                DATED THIS THE 2ND DAY OF AUGUST, 2023

                                                 BEFORE
                         THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
                                  CRIMINAL PETITION NO. 6458 OF 2023
                        BETWEEN:

                        1.    SRI. THRIVIKRAM SINGH,
                              S/O SRI. DAYARAM SINGH,
                              AGED ABOUT 40 YEARS,

                        2.    SRI. DAYARAM SINGH,
                              S/O LATE GOPAL SINGH,
                              AGED ABOUT 64 YEARS,

                        3.    SMT. VASANTHA BAI,
                              W/O SRI. DAYARAM SINGH,
                              AGED ABOUT 60 YEARS,

                        4.    SMT. POORNIMA SINGH,
Digitally signed by B
                              D/O DAYARAM SINGH,
K
MAHENDRAKUMAR                 AGED ABOUT 36 YEARS,
Location: HIGH
COURT OF
KARNATAKA                     ALL ARE R/AT NO.252,
                              NATIONAL PARK ROAD,
                              NEAR RAJARAJESHWARI TEMPLE,
                              BANNERGHATTA ROAD,
                              BANGALORE - 5600.
                                                                    ...PETITIONERS
                        (BY SRI. ANANTH KUMAR C., ADVOCATE)

                        AND:

                        1.    SMT. NANDINI SINGH,
                              W/O SRI. THRIVIKRAM SINGH,
                             -2-
                                  NC: 2023:KHC:27224
                                  CRL.P No. 6458 of 2023




     AGED ABOUT 22 YEARS,
     R/AT NO.1047,
     5TH CROSS, 2ND MAIN,
     VIDYARANYAPURAM,
     MYSURU - 570 008.

2.   MASTER SHIVARAJENDRA PRATHAP SINGH,
     S/O SRI. THRIVIKRAM SINGH,
     AGED ABOUT 3 YEARS,
     (AS MINOR GUARDIAN AND
     MOTHER REPRESENTED BY)
     NO.1047, 5TH CROSS,
     2ND MAIN, VIDYARANYAPURAM,
     MYSURU - 570 008.
                                       ...RESPONDENTS



      THIS CRL.P. IS FILED U/S 482 OF CR.P.C. PRAYING TO
SET ASIDE THE IMPUGNED ORDER DATED 09.11.2022 PASSED
IN CRL.A.NO.334/2022 ON THE FILE OF III ADDL.DISTRICT
AND SESSIONS JUDGE MYSURU AND ALSO SET ASIDE THE
IMPUGNED JUDGMENT PASSED BY THE SET ASIDE THE ORDER
PASSED BY J.M.F.C II MYSURU IN CRL.MISC.NO.547/2018
DATED 29.01.2022.

      THIS PETITION, COMING ON FOR ORDERS, THIS DAY,

THE COURT MADE THE FOLLOWING:
                                -3-
                                      NC: 2023:KHC:27224
                                        CRL.P No. 6458 of 2023




                            ORDER

Learned counsel for the petitioners seeks leave of this

Court to convert this petition to revision petition under Section

397 of Cr.P.C.

2. Submission is placed on record.

3. Petitioner is permitted to convert this petition into

revision petition under Section 397 of Cr.P.C.

4. For statistical purpose, petition stands disposed of.

Petitioner to carry out necessary amendment and correction.

Sd/-

JUDGE

RKA