The Asst. Commissioner Of Income ... vs M/S Sutures India Pvt Ltd
2023 Latest Caselaw 2231 Kant

                                                 -1-
                                                         RP No.196 of 2022




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                          DATED THIS THE 13TH DAY OF APRIL 2023
                                           PRESENT
                          THE HON'BLE MR. JUSTICE ALOK ARADHE
                                                 AND
                         THE HON'BLE MR. JUSTICE V. SRISHANANDA
                              REVIEW PETITION NO.196 OF 2022
                 BETWEEN:

                 1.   THE ASST. COMMISSIONER OF INCOME-TAX
                      CIRCLE-12(3), PRESENT ADDRESS DCIT
Digitally
signed by             CIRCLE-3(1) (1), 2ND FLOOR, BMTC BUILDING
RUPA V                6TH BLOCK, 80 FEET ROAD
Location: High        KORAMANGALA, BENGALURU-560095.
Court of
Karnataka                                                    ...PETITIONER
                 (BY SRI. DILIP M, ADV., FOR
                     SRI. K.V. ARAVIND, ADV.,)

                 AND:

                 1.   M/S. SUTURES INDIA PVT. LTD,
                      (NOW HEALTHIUM MEDTECH PVT. LTD,)
                      REP. BY ITS DIRECTOR
                      SRI. MOHAMMED AZEEZ
                      NO.118, 3RD PHASE, 13TH CROSS
                      PEENYA INDUSTRIAL AREA
                      BENGALURU-560058.
                                                            ...RESPONDENT
                      THIS REVIEW PETITION IS FILED UNDER ORDER 47
                 RULE 1 OF CPC, PRAYING TO REVIEW / RECALL THE ORDER
                 DATED 12/02/2021 PASSED BY THIS HON'BLE COURT IN ITA
                 NO. 199/2018. TO PASS SUCH OTHER SUITABLE ORDERS AS
                 THIS HON'BLE COURT DEEMS FIT TO BE GRANTED IN THE
                 FACTS AND CIRCUMSTANCES OF THE CASE IN THE INTEREST
                 OF JUSTICE AND EQUITY.
                              -2-
                                           RP No.196 of 2022




    THIS PETITION COMING ON FOR ADMISSION, THIS DAY,
ALOK ARADHE J., MADE THE FOLLOWING:

                          ORDER

This petition has been filed seeking review of the

judgment dated 12.02.2021 passed by a division bench

of this court in ITA No.199/2018.

2. After hearing learned counsel for the

petitioner at length, in our considered opinion, the

judgment neither suffers from any jurisdictional

infirmity nor any error apparent on the face of the

record warranting interference of this court in exercise

of review jurisdiction.

3. In the result, the petition fails and is hereby

dismissed.

Sd/-

JUDGE

Sd/-

JUDGE SS