Sri E Ramana Reddy vs The Commissioner
2022 Latest Caselaw 11907 Kant

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 IN THE HIGH COURT OF KARNATAKA, BENGALURU

  DATED THIS THE 16TH DAY OF SEPTEMBER, 2022

                      PRESENT

           THE HON'BLE MR. ALOK ARADHE
               ACTING CHIEF JUSTICE
                         AND
  THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR

           REVIEW PETITION No.500 OF 2022
BETWEEN:

SRI. E. RAMANA REDDY
S/O E. VENUGOPAL REDDY
AGED ABUOT 54 YEARS
NO. 10, 1ST 'B' CROSS
V.P.MAIN ROAD
BENGALURU - 560 068.
                                         ...PETITIONER
(BY SRI. D.R. RAVISHANKAR, SR.ADVOCATE FOR
    SRI. SANJAY.G., ADVOCATE)

AND:

THE COMMISSIONER
BRUHAT BENGALURU MAHANAGARA PALIKE
N.R. SQUARE
BENGALURU - 560 002.
                                        ...RESPONDENT

     THIS PETITION IS FILED UNDER SECTION 114 R/W
ORDER 47 1 OF CPC, PRAYING TO A) REVIEW THE JUDGMENT
DATED: 04.03.2022 IN COMAP No. 109/2022 (ANNEXURE-A)
PASSED BY THIS HON'BLE HIGH COURT OF KARNATAKA AND
ETC.

     THIS PETITION COMING ON FOR ADMISSION THIS DAY,
ACTING CHIEF JUSTICE MADE THE FOLLOWING:-
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                         ORDER

Sri.D.R.Ravishankar, learned Senior Counsel

appearing for the petitioner seeks leave of this Court to

withdraw the petition.

2. The aforesaid submission is taken on record.

Accordingly, the review petition is dismissed as withdrawn.

Sd/-

ACTING CHIEF JUSTICE

Sd/-

JUDGE

Srl.