Sachin Choudhari vs Maheshwari
2022 Latest Caselaw 12560 Kant

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  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 18TH DAY OF OCTOBER, 2022

                       PRESENT

         THE HON'BLE MR. JUSTICE ALOK ARADHE

                         AND

   THE HON'BLE MR. JUSTICE S.VISHWAJITH SHETTY

                 M.F.A.No.1987/2020

BETWEEN:

SACHIN CHOUDHARI
S/O MALLAPPA CHOUDHARI
AGED ABOUT 37 YEARS
OCC: SOFTWARE ENGINEER
#110, 1ST MAIN, 4TH CROSS
NARAYANAPURA
DHARAWAD - 580 008.                     ...APPELLANT

(BY SRI S.H. RAGHAVENDRA, ADV.)

AND:

MAHESHWARI
D/O LINGANAGOUDA PATIL
AGED ABOUT 32 YEARS
OCC: LECTURER, R/A 1300/10
KONDAJI ROAD
2ND MAIN, 2ND CROSS
VIJAYANAGARA BADAVANE
DAVANGERE - 577 001.                 ...RESPONDENT

(SERVED)

      THIS M.F.A. IS FILED UNDER ORDER 47(A) O FG & W.C.
OF THE OCDE OF CIVIL PROCEDURE PRAYING TO SET ASIDE
THE JUDGMENT DATED 01.07.2019 PASSED IN G & WC
9/2017 BY THE FAMILY COURT JUDGE, DAVANAGERE AND
CONSEQUENTLY ALLOW THE PETITION, IN THE ENDS OF
JUSTICE AND EQUITY.
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     THIS APPEAL COMING ON FOR ORDERS THIS DAY,
ALOK ARADHE J., DELIVERED THE FOLLOWING:

                    JUDGMENT

Learned Counsel for the appellant has filed a memo

seeking leave of this Court to withdraw the appeal.

2. The memo is placed on record. Accordingly,

appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE KK