Karnataka High Court
Dr Aradhya A Shetty vs The State Of Karnataka on 17 October, 2022
Bench: Alok Aradhe, S Vishwajith Shetty
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 17TH DAY OF OCTOBER 2022
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY
W.A. NO.840 OF 2021 (EDN-RES)
IN
W.P.No.10379 OF 2021 (EDN-RES)
BETWEEN:
1. DR. ARADHYA .A SHETTY
D/O DR. ASHWINI KUMAR SHETTY
AGED ABOUT 23 YEARS
R/AT JANANI 11-2-101D1
MOODANI DAMBOOR
RAMANNA SHETTY COMPOUND
NEAR LIC COLONY, BRAHMAGIRI
UDUPI, KARNATAKA - 576101.
2. DR. PURUSHOTHAM
S/O V. RAMESH
AGED ABOUT 23 YEARS
R/AT NO.1399, 31ST WARD
9TH CROSS, NEHRU COLONY
HOSPET -583201.
3. DR. RITU KUSHWAH
S/O KANHAIYALAL KUSHWAH
AGED ABOUT 23 YEARS
R/AT NO.M5, MEZZANINE FLOOR
S S V HERITAGE,
NEHRU NAGAR EXTENSION
2
GADAG ROAD,
HUBLI- 580020.
... APPELLANTS
(BY MR. RAMANANDA A.D. ADV.,)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF HEALTH AND FAMILY WELFARE
REPRESENTED BY ITS PRINCIPAL SECRETARY
VIKAS SOUDHA, BENGALURU - 560001.
2. THE DIRECTORATE OF MEDICAL EDUCATION
ANANDA RAO CIRCLE, BENGALURU - 560009.
3. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
REP BY ITS REGISTRAR
4TH T BLOCK JAYANAGAR, BENGALURU - 560041.
4. KARNATAKA MEDICAL COUNCIL
REP BY ITS PRESIDENT 70
2ND FLOOR, VAIDYAKEEYA BHAVANA
K R ROAD, H B SAMAJA ROAD CORNER
BASAVANAGUDI, BENGALURU - 560004.
5. THE COMMISSIONER
HEALTH AND FAMILY WELFARE SERVICES
AROGYA SOUDHA, MAGADI ROAD
BENGALURU - 560023.
6. DR. NIHARIKA H.S.
D/O DR. SUDARSHANA REDDY H.R.
AGED ABOUT 23 YEARS
R/AT. NO.285, MANOGNA
5TH MAIN ROAD, KRISHI GANGOTHRI
UAS GKVK LAYOUT, JAKKUR
BENGALORE-560064.
7. DR. LIKITH B.K.
S/O KUMAR G
AGED ABOUT 24 YEARS
R/AT. NO.726, 6TH CROSS
3
ASHOK NAGAR, BSK 1ST STAGE
BENGALORE-560050.
8. DR. SUCHETA SANJEEV CHIKODI
D/O MR. SANJEEV B. CHIKODI
AGED ABOUT 23 YEARS
R/AT. NO.494, 8TH MAIN
VIJAYANAGAR, BENGALORE-560040.
9. DR. VIGNESH K.R. MADHU
S/O K.C. RAVIKUMAR
AGED ABOUT 24 YEARS
R/AT NO.474, 1ST FLOOR, 3RD MAIN
SRINAGAR, BENGALURU-560050.
10. DR. SANDEEP RAO KORDCAL
S/O DR. SHRISHA KORDCAL
AGED ABOUT 24 YEARS
R/AT. SHRINIVASA
OPPOSITE POST OFFICE
KATAPADI, UDUPI-574105.
11. DR. SUMIT KUMAR SINGH
S/O RAVINDRA SINGH
AGED ABOUT 23 YEARS
R/AT. SAHADESH, DUMRI
CHILAKAHAR, BALLIA
UTTAR PRADESH - 221701.
12. DR. ANIL DSOUZA
S/O HARRY DSOUZA
AGED ABOUT 23 YEARS
C3 PRAKRUTHI APARTMENTS
OPPOSITE CITY HOSPITAL
KADEI, MANGALORE-575002.
13. DR. ANAGHA SHARMA
D/O SAI KUMAR H.V.
AGED ABOUT 23 YEARS
R/AT. 1033/2A, SRI SAIKRIPA
BEHIND GEETHA ROAD
4
CHAMARAJAPURAM
MYSORE-5700050
14. DR. MOHAMMED SALMAN HYDER
S/O M. HASSEN ALI
AGED ABOUT 24 YEARS
R/AT. NO.526, 17 D MAIN
6TH BLOCK, KOROMANGALA
BENGALORE-560095.
15. DR. HITESH REDDY H.D.
S/O H.N. DASHARATHA KUMAR
AGED ABOUT 24 YEARS
R/AT. NO.12, SHRIBASAVESHWARA NILAYA
HALASAHALLI, GUNJUR POST
VIA VARTHUR, BENGALORE-560087.
16. DR. C.S. SHREYAS
S/O SHIVASHANKAR BHAT C
AGED ABOUT 23 YEARS
R/AT. CHEEMULLU HOUSE
KALLONI ROAD
BELLARE POST AND VILLAGE
SULLIA TALUK, DAKSHINA KANNADA
KARNATAKA-574212.
17. DR. SOURABH M. KAMMAR
S/O MOUNESHWAR KAMMAR
AGED ABOUT 24 YEARS
R/AT. KOPPAGONDANAKOPA
TILAVALLI POST, HANAGAL TALUK
HAVERI-581120.
... RESPONDENTS
(BY MR. LAXMI NARAYANA, AGA FOR R1)
--
THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE
INTERIM ORDER DATED 20.07.2021 IN W.P.NO.10379/2021
(EDUCATION). GRANT SUCH OTHER RELIEFS OR ORDERS.
5
THIS W.A. COMING ON FOR PRELIMINARY HEARING,
THIS DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:
JUDGMENT
This intra Court appeal has been filed against
interim order dated 20.07.2021 by which prayer for
interim relief has been rejected by the learned Single
Judge.
2. Learned counsel for the appellants seeks leave
of this Court to withdraw the appeal with liberty to
raise all contentions before the learned Single Judge.
3. In view of the aforesaid submission, the
appeal is dismissed as withdrawn with liberty as
aforesaid.
Sd/-
JUDGE
Sd/-
JUDGE
RV
