The Bangalore Development ... vs Sri. R Ravi Kumar
2022 Latest Caselaw 12485 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 14TH DAY OF OCTOBER 2022

                      PRESENT

            THE HON'BLE MR. ALOK ARADHE
                ACTING CHIEF JUSTICE

                         AND

     THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY

               W.A. NO.84 OF 2022 (BDA)
                          IN
          W.P. Nos.17076-17077 OF 2017 (BDA)

BETWEEN:

1.     THE BANGALORE DEVELOPMENT AUTHORITY
       T. CHOWDAIAH ROAD, KUMARA PARK WEST
       BANGALORE-560 020
       REPRESENTED BY ITS COMMISSIONER.

2.     THE DEPUTY SECRETARY-3
       BANGALORE DEVELOPMENT AUTHORITY
       T. CHOWDAIAH ROAD, KUMARA PARK WEST
       BANGALORE-560 020.

                                       ... APPELLANTS
(BY MR. MURUGESH V. CHARATI, ADV.,)

AND:

SRI. R. RAVI KUMAR
S/O LATE G. RAMASWAMY
AGED ABOUT 58 YEARS
NO.37/2, S.B. ROAD, V.V. PURAM
BANGALORE-560 004.
                                      ... RESPONDENT
(BY MR. SOMASHEKARA K.M.)
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     THIS WRIT APPEAL IS FILED U/S 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO SET-ASIDE THE
ORDER DATED 14/10/2019 PASSED BY THE HON BLE
LEARNED SINGLE JUDGE IN WRIT PETITION NOS.17076-
17077/2017 AND ALLOW THE WRIT APPEAL BY DISMISSING
THE WRIT PETITION.

     THIS WRIT APPEAL COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ACTING CHIEF JUSTICE DELIVERED
THE FOLLOWING:

                       JUDGMENT

For the reasons assigned by us in the judgment

passed in W.P.No.847/2022 dated 13.10.2022, this

appeal also stands dismissed.

Sd/-

ACTING CHIEF JUSTICE

Sd/-

JUDGE

SS