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Dasharath vs Ramagouda
2022 Latest Caselaw 12430 Kant

Citation : 2022 Latest Caselaw 12430 Kant
Judgement Date : 13 October, 2022

Karnataka High Court
Dasharath vs Ramagouda on 13 October, 2022
Bench: Jyoti Mulimanipresided Byjmj
                               1




     IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

        DATED THIS THE 13TH DAY OF OCTOBER, 2022

                           BEFORE

         THE HON'BLE MS. JUSTICE JYOTI MULIMANI

     REGULAR SECOND APPEAL NO.2540 OF 2007 (INJ)

BETWEEN:

1.      DASHARATH
        S/O RAMSING RAJAPUT,
        AGED 55 YEARS,
        R/AT JAMAKHANDI,
        DIST:BAGALKOT - 587 301

2.      GANAPATSING
        S/O RAMSING RAJAPUT,
        AGED 28 YEARS,
        R/AT JAMAKHANDI,
        DIST:BAGALKOT - 587 301.          ...APPELLANTS

[BY SRI A.T.SAVANUR, ADVOCATE (ABSENT)]

AND:

1.      RAMAGOUDA
        S/O RAYAGOUDA PATIL,
        AGED 62 YEARS,
        R/AT JAMAKHANDI,
        DIST:BAGALKOT - 587 301.

2.      NINGAYYA
        S/O SHIVAYYA PUJARI,
        AGED 75 YEARS,
        R/AT JAMAKHANDI,
        DIST: BAGALKOT - 587 301.

3.      HEERACHAND
        S/O MOTICHAND SHETH,
                             2




     AGED 78 YEARS,
     R/AT JAMAKHANDI,
     DIST:BAGALKOT - 587 301.

4.   NEELAKKA
     W/O MALLAPPA PUJARI
     SINCE DECEASED BY LRs.

4(a). BHIMASEN
      S/O MALLAPPA PUJARI,
      AGE:42 YEARS
      R/O: FLAT NO.313,
      SWAMI VIVEKANANDA HEIGHTS
      1ST MAIN, BRUNDAVAN LAYOUT
      NEAR GANDHI CIRCLE, HORAMAVU
      BANGALORE - 560 043.

5.   MALLIKARJUNAYYA,
     S/O BASAYYA ALLIMATTI,
     AGED 56 YEARS,
     R/AT JAMAKHANDI,
     DIST:BAGALKOT - 587 301.

6.   SATEESHKUMAR
     S/O HEERACHAND SHETH,
     AGED 49 YEARS,
     R/AT JAMAKHANDI,
     DIST:BAGALKOT - 587 301.

7.   BASAYYA
     S/O KALLAYYA HIREMATH,
     AGED 53 YEARS,
     R/AT JAMAKHANDI,
     DIST:BAGALKOT - 587 301.

8.   OMPRAKASH
     S/O CHATRABUJA BHUTADA,
     AGED 53 YEARS,
     R/AT JAMAKHANDI,
     DIST:BAGALKOT - 587 301.

9.   RAJESH
     S/O GULABCHAND JAIN,
                             3




      AGED 37 YEARS,
      R/AT JAMAKHANDI,
      DIST:BAGALKOT - 587 301.

10.   RAMAPPA
      S/O MALLAPPA MATTUR,
      AGED 54 YEARS,
      R/AT JAMAKHANDI,
      DIST:BAGALKOT - 587 301.

11.   RAJAGOUDA
      S/O SIDAGOUDA PATIL,
      AGED 34 YEARS,
      R/AT JAMAKHANDI,
      DIST: BAGALKOT - 587 301.

12.   TOWN MUNICIPAL COUNCIL,
      REPRESENTED BY ITS
      CHIEF OFFICER,
      TMC OFFICE,
      R/AT JAMAKHANDI,
      DIST:BAGALKOT - 587 301.              ... RESPONDENTS

(BY SRI M.T.BANGI, ADVOCATE R1 TO R3,
    R5 TO R8, R10 AND R11;
    R4(a), R9, R12 ARE SERVED)

      THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF CPC, CHALLENGING THE JUDGMENT AND DECREE DATED
25.06.2007 PASSED BY THE COURT OF PRINCIPAL CIVIL JUDGE
(SR.DN.) JAMAKHANDI IN R.A.NO.80/2006, CONFIRMING THE
JUDGMENT AND DECREE DATED 13.02.2006 PASSED BY THE III
PRINCIPAL   CIVIL   JUDGE       (JR.DN.),    JAMAKHANDI     IN
O.S.NO.186/2001.


      THIS REGULAR SECOND APPEAL POSTED FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:
                              4




                          ORDER

Though matter called twice, there is no representation

on behalf of appellants. Hence, the Regular Second Appeal

is dismissed for non-prosecution.

Sd/-

JUDGE

TKN

 
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