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Appasaheb S/O Dattaji Birje vs Sri. Vijaykumar S/O Laxman Birje
2022 Latest Caselaw 12425 Kant

Citation : 2022 Latest Caselaw 12425 Kant
Judgement Date : 13 October, 2022

Karnataka High Court
Appasaheb S/O Dattaji Birje vs Sri. Vijaykumar S/O Laxman Birje on 13 October, 2022
Bench: S.Sunil Dutt Yadav, Umesh M Adiga
                                                              -1-




                                                                      CCC No. 100102 of 2021


                                IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                       DATED THIS THE 13TH DAY OF OCTOBER, 2022

                                                           PRESENT
                                      THE HON'BLE MR JUSTICE S.SUNIL DUTT YADAV
                                                              AND
                                         THE HON'BLE MR JUSTICE UMESH M ADIGA
                                     CIVIL CONTEMPT PETITION NO. 100102 OF 2021 (-)
                                BETWEEN:

                                      APPASAHEB S/O DATTAJI BIRJE
                                      AGE. 71 YEARS, OCC. AGRICULTURE,
                                      R/O. PARVATI RESIDENCY, FLAT NO.T-2,
                                      S V COLONY, CONGRESS ROAD, TILAKWADI,
                                      BELAGAVI 590006,

                                                                              ...COMPLAINANT

                                (BY SMT.ANURADHA DESHPANDE, ADVOCATE)

                                AND:

                                1.    SRI. VIJAYKUMAR S/O LAXMAN BIRJE
                                      AGE. 77 YEARS, OCC. NIL (RETIRED),
                                      R/O. H.NO.1034/C, KENCHAPUR GALLI,
                                      KHANAPUR 591302, DIST. BELAGAVI.

                                2.    SRI. YASHWANT S/O LAXMAN BIRJE
                                      AGE. 59 YEARS, OCC. AGRICULTURE,
             Digitally signed
                                      R/O. H.NO.1034,/C, KENCHAPUR GALLI,
             by




                                      KHANAPUR 591302, DIST. BELAGAVI.
             MOHANKUMAR
MOHANKUMAR   B SHELAR
B SHELAR
             Date:
             2022.10.17
             10:53:11 +0530




                                3.    SRI. JAGANNATH S/O LAXMAN BIRJE
                                      AGE. 66 EYARS, OCC. NIL (RETIRED),
                                      R/O. H.NO.1034/C, KENCHAPUR GALLI,
                                      KHANAPUR 591302, DIST. BELAGAVI.

                                4.    SMT. PREMA W/O BHIMRAO BIRJE
                                      AGE. 63 YEARS, OCC. HOUSEHOLD WORK,
                                    -2-




                                           CCC No. 100102 of 2021


      R/O. H.NO. 1034/A, KENCHAPUR GALLI,
      KHANAPUR 591302, DIST. BELAGAVI.

                                                           ...ACCUSED
(A1 TO A4 ARE SERVED)
     THIS CCC IS FILED UNDER SECTION 10 & 11 AND 12 OF THE
CONTEMPT OF COURTS ACT R/W. ARTICLE 215 OF CONSTITUTION
OF INDIA,1950, PRAYING THIS HON BLE COURT TO, 1. ACCEPT
THIS CONTEMPT PETITION AND INITIATE CONTEMPT COURTS
PROCEEDINGS AGAINST THE ACCUSED NOS.1 TO 4 FOR THEIR
WILFUL DISOBEDIENCE AGAINST THE JUDGMENT AND ORDERS AND
ETC.
     THIS CCC COMING ON FOR ORDERS THIS DAY, S.SUNIL DUTT
YADAV J., MADE THE FOLLOWING:

                                 ORDER

The complainant has filed a memo which reads as

hereunder:

"That the complainant had filed present Contempt petition. Since the accused has filed an application before the Senior Civil Judge, Khanapur, to withdraw the suit and hence the complainant may be permitted to withdraw the above complaint in the interest of justice and equity."

In the light of the memo filed, the contempt proceedings

are dropped.

Sd/-

JUDGE

Sd/-

JUDGE MBS

 
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