Citation : 2022 Latest Caselaw 12385 Kant
Judgement Date : 12 October, 2022
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF OCTOBER, 2022
PRESENT
THE HON'BLE MR. ALOK ARADHE
ACTING CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE S.VISHWAJITH SHETTY
WRIT APPEAL NO.71/2022(L-MW)
BETWEEN:
COSMOPOLITAN CLUB
22ND CROSS, JAYANAGAR
BANGALORE - 560 011
REPRESENTED BY ITS
HON. SECRETARY. ...APPELLANT
(BY SRI VEDA MURTHY M.V, ADV.,-ABSENT)
AND:
1. THE LABOUR OFFICER AND THE
AUTHORITY UNDER MINIMUM
WAGES ACT, SUB-DIVISION-2
KARMIKA BHAVANA
BANNERUGHATTA ROAD
BANGALORE - 560 029.
2. SRI NINGAIAH
S/O SRI SIDDEGOWDA
AGED ABOUT 41 YEARS
R/AT COSMOPOLITAN CLUB
22 CROSS, JAYANAGAR
BANGALORE - 560 011.
3. SRI M.S. MANJUNATH
S/O SRI SIDDARAMA
AGED ABOUT 31 YEARS
R/AT COSMOPOLITAN CLUB
2
22 CROSS, JAYANAGAR
BANGALORE - 560 011.
4. SRI SIDDARAJU
S/O SRI NINGE GOWDA
AGED ABOUT 35 YEARS
R/AT B.G. PURA HOBLI
MALAVALLI TALUK
MANDAYA DISTRICT.
5. SRI PRABHAKARA
S/O SRI THOTTALE GOWDA
AGED ABOUT 41 YEARS
R/AT COSMOPOLITAN CLUB
22 CROSS, JAYANAGAR
BANGALORE - 560 011.
6. SRI RAVI KUMAR
S/O SRI KEMPE GOWDA
AGED ABOUT 32 YEARS
R/AT COSMOPOLITAN CLUB
22 CROSS, JAYANAGAR
BANGALORE - 560 011.
7. SRI K.N. SOMAKSHEKAR
S/O SRI NANJAPPA
MAJOR, R/AT COSMOPOLITAN
CLUB. 22 CROSS, JAYANAGAR
BANGALORE - 560 011.
8. SRI M.K. MARISWAMY
S/O SRI KEMPE GOWDA
AGED ABOUT 36 YEARS
R/AT MADAREEPURA HOBLI
MANDYA TALUK
MYSURU DISTRICT.
9. SRI A.C. RAJU
S/O (NOT KNOWN)
MAJOR, R/AT NO 25
4TH CROSS, CHUNCHAGHATTA
MAIN ROAD, SHARADANAGAR
7TH PHASE, J.P. NAGAR
BANGALORE - 560 011.
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10. SRI BANDI GOWDA
S/O SRI PUTTE GOWDA
AGED ABOUT 32 YEARS
R/AT COSMOPOLITAN CLUB
22 CROSS, JAYANAGAR
BANGALORE - 560 011. ...RESPONDENTS
(BY SRI S.S. MAHENDRA, AGA FOR R-1)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO ISSUE A WRIT IN
THE NATURE OF CERTIORARI OR ANY OTHER WRIT OR ORDER
OR ORDERS QUASHING THE IMPUGNED ORDER PASSED BY
THE RESPONDENT NO.1 DATED 26.06.2009, BEARING NO.
LOB-2 / MWA / CR - 32/06-07 WHICH IS AT ANNEXURE-J AND
ETC.
THIS APPEAL COMING ON FOR PRELIMINARY HEARING
THIS DAY, ACTING CHIEF JUSTICE DELIVERED THE
FOLLOWING:
JUDGMENT
None appears for the appellant even when the
matter is called in the second round. It appears that the
appellant is not interested in prosecuting this appeal.
Hence, this appeal is dismissed for non-prosecution.
SD/-
ACTING CHIEF JUSTICE
SD/-
JUDGE
KK
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